High Courts11 Dec 2019Allowed
Osman Goni Sk And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 161, 357A, 374(2), 428Indian Penal Code, 1860 — Section 34, 300, 302, 304(I)
COURT ARCHIVE
Gauhati High Court judgments, 2019
884 judgments · page 2 of 45
High Courts11 Dec 2019Allowed
Naorem Jugin And Anr Vs State Of Assam
Gauhati High Court · (2019) 12 GAU CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Cigarettes And Other Tobacco Products (Prohibition Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 20
High Courts11 Dec 2019Allowed
Mania Munda Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0029
Indian Penal Code, 1860 — Section 34, 302, 448Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Dec 2019Disposed Off
Uma Das Vs State Of Assam And Ors
Gauhati High Court · (2019) 12 GAU CK 0028
High Courts11 Dec 2019Disposed Off
Golap Chandra Hazarika Vs State Of Assam And Ors
Gauhati High Court · (2019) 12 GAU CK 0027
Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9Assam Services (Pension) Rules, 1969 — Rule 21, 22Constitution Of India, 1950 — Article 311
High Courts11 Dec 2019Dismissed
M/S. Gajraj Enterprise Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 12 GAU CK 0026
High Courts10 Dec 2019Dismissed
Sumit Deb And Anr Vs Anjalee Das And Ors
Gauhati High Court · (2019) 12 GAU CK 0025
Code Of Civil Procedure, 1908 — Section 47, 96, 100, Order 13 Rule 10, Order 21 Rule 29, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104, Order 26 Rule 9, Order 41 Rule 1, Order 41 Rule 3, Order 41 Rule 5, Order 41 Rule 27
High Courts10 Dec 2019Allowed
Management Of Lallachera Tea Estate Vs Suraj Deo Tiwari
Gauhati High Court · (2019) 12 GAU CK 0024
Industrial Disputes Act, 1947 &mdas; Section 33, 33(1), 33(2), 33(A), 33(1)(a), 33(1)(b), 33(2)(b)
High Courts09 Dec 2019Allowed
Bikash Sarma Vs Dharitri Kalita And 3 Ors
Gauhati High Court · (2019) 12 GAU CK 0023
Assam Women (Reservation Of Vacancies In Services And Posts) Act, 2005 — Section 4Assam Women (Reservation of Vacancies in Services and Posts) Rules, 2005 — Rule 3, 3(1)
High Courts09 Dec 2019Dismissed
Arup Jyoti Gogoi Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 12 GAU CK 0022
High Courts09 Dec 2019Dismissed
Abdul Mazid Vs State Of Assam
Gauhati High Court · (2019) 12 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 379
High Courts09 Dec 2019Allowed
Dharampal Satyapal Ltd Vs Commissioner Central Excise And Service Tax
Gauhati High Court · (2019) 12 GAU CK 0020
Central Excise Act, 1944 — Section 3, 3(2), 3A, 4, 4A, 16, 35GPan Masala Packing Machines (Capacity Determination And Collection Of Duty) Rules, 2008 — Rule 2(b), 5, 15Central Excise Rules, 2002 — Rule 16
High Courts09 Dec 2019Disposed Off
Pan Parag India Ltd Vs Commissioner Of Central Excise And Anr
Gauhati High Court · (2019) 12 GAU CK 0019
Central Excise Act, 1944 — Section 35GFinance Act, 2005 — Section 85(3)
High Courts06 Dec 2019Allowed
G.B. Choudhury Holdings Private Limited Vs Food Corporation Of India And 2 Ors
Gauhati High Court · (2019) 12 GAU CK 0018
Constitution Of India, 1950 — Article 14
High Courts06 Dec 2019Dismissed
Amalendu Paul And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 12 GAU CK 0017
Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 2(xii)Assam Right Of Children To Free And Compulsory Education. Rules, 2011 — Section 2(21)
High Courts06 Dec 2019Allowed
Shibu Ram Ray And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0016
Indian Penal Code, 1860 — Section 34, 294, 302, 323, 352Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 357A
High Courts06 Dec 2019Allowed
Bijuli Barman And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0015
Indian Penal Code, 1860 — Section 34, 302, 307, 357A, 493, 497Code Of Criminal Procedure, 1973 — Section 125, 161, 162(2)Evidence Act, 1872 — Section 32
High Courts06 Dec 2019Allowed
Gobinda Saha And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0014
Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 161
High Courts05 Dec 2019Allowed
Suresh Chander Parashar Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 12 GAU CK 0013
Prevention Of Corruption Act, 1988 — Section 7, 13Constitution Of India, 1950 — Article 14, 16, 226
High Courts05 Dec 2019Allowed
Sombaru Narzary Vs State Of Assam And Anr
Gauhati High Court · (2019) 12 GAU CK 0011
Indian Penal Code, 1860 — Section 143, 201, 302