High Courts30 Sept 1974
Smt. Nirmala Sundari Dutta Choudhary and another Vs Kumode Bandhu Deb
Gauhati High Court · AIR 1976 Guw 58
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 23
COURT ARCHIVE
Gauhati High Court judgments, 1974
45 judgments · page 1 of 3
High Courts06 Aug 1974Allowed
Ka Pre Jaid Maram Vs Ka Pren Jaid Nongphod
Gauhati High Court · AIR 1975 Guw 29
High Courts22 Jul 1974
In re Sumitra Sherpani and Others
Gauhati High Court · (1975) CriLJ 169
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 201, 302, 318, 34
High Courts17 Jul 1974Dismissed
Thokchom Ibopishak Singh Vs Salam Chandra Singh and another
Gauhati High Court · AIR 1975 Guw 1
Transfer of Property Act, 1882 — Section 52, 54
High Courts09 Jul 1974
Commissioner of Income Tax Vs Smt. Ratna Kanti Bhuyan
Gauhati High Court · (1976) 103 ITR 397
Income Tax Act, 1961 — Section 271(1)
High Courts25 Jun 1974
Samir Das and Another Vs The District Magistrate and Others
Gauhati High Court · (1975) CriLJ 315
Constitution of India, 1950 — Article 22, 226
High Courts21 Jun 1974Allowed
Guljan Bibi Vs Nazir-ud-din Mia
Gauhati High Court · AIR 1975 Guw 30
Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 111Specific Relief Act, 1963 — Section 34
High Courts20 Jun 1974Allowed
Angomjambam Tomba Singh and another Vs R.K. Maipaksana Singh and others
Gauhati High Court · AIR 1975 Guw 12
High Courts19 Jun 1974Dismissed
Shyam Sundar Agarwal and Co. Vs The State of Assam and others
Gauhati High Court · AIR 1974 Guw 54
Civil Procedure Code, 1908 (CPC) — Section 105(2), 115, 151
High Courts19 Jun 1974
K.C. Trunk and Bucket Factory Vs Commissioner of Income Tax and Others
Gauhati High Court · (1975) 99 ITR 67
Income Tax Act, 1961 — Section 271(1)
High Courts19 Jun 1974
S. Tunabi Sharma Sharma and Others Vs H. Amuba Singh and Others
Gauhati High Court · (1975) CriLJ 172
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts14 Jun 1974Allowed
Chandra Kanta Kalita and others Vs Gokul Kalita and others
Gauhati High Court · AIR 1975 Guw 13
High Courts14 Jun 1974Allowed
Sudhir Chandra Guha and another Vs Jogesh Chandra Das and others
Gauhati High Court · AIR 1975 Guw 54
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 3
High Courts07 Jun 1974Allowed
Union of India and others Vs R.C. Malpani and another
Gauhati High Court · AIR 1974 Guw 56
Arbitration Act, 1940 — Section 2, 20, 41, 5
High Courts05 Jun 1974
Biswa Goswami Vs The District Magistrate and Others
Gauhati High Court · (1975) CriLJ 318
Constitution of India, 1950 — Article 22, 226
High Courts20 May 1974Allowed
Chandra Kumar Roy and another Vs Smt. Rajeswari Devi and others
Gauhati High Court · AIR 1976 Guw 71
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 41
High Courts20 May 1974
Abdul Latif Vs Amanat Ali Choudhary
Gauhati High Court · (1974) CriLJ 1092
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 114, 115, 117
High Courts20 May 1974Allowed
Sasa Musa Sugar Works Pvt. Ltd. Vs Chunilal Chororia
Gauhati High Court · AIR 1975 Guw 34
Civil Procedure Code, 1908 (CPC) — Section 20, 21Sales of Goods Act, 1930 — Section 39
High Courts08 May 1974Allowed
M/s. Kanahaiya Lal Oswal and others Vs Government of India and another
Gauhati High Court · AIR 1975 Guw 37
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 4, 79, 79(a), 80General Clauses Act, 1897 — Section 3(23), 3(58), 3(8)Government of Union Territories Act, 1963 — Section 55
High Courts02 May 1974
Lomdhar Tanti Vs Manager, Murmuria Tea Estate and Another
Gauhati High Court · (1975) 2 LLJ 157
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33