High Courts20 Dec 2002
Additional Sessions Judge Vs State of Tripura
Gauhati High Court · (2003) 1 GLR 614 : (2003) 2 GLT 47
COURT ARCHIVE
Gauhati High Court judgments, 2002
576 judgments · page 1 of 29
High Courts20 Dec 2002Dismissed
Dr. Nirmali Deka Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 167 : (2003) 2 GLT 44
Assam Aided Colleges Employees Rules, 1960 — Rule 9(2)
High Courts20 Dec 2002
Bijan Behari Bhattacharjee Vs Collector and Another
Gauhati High Court · (2003) 2 GLT 286
Land Acquisition Act, 1994 — Section 18, 4, 4(1)
High Courts20 Dec 2002
National Insurance Co. Ltd. and Others Vs Gurbox Singh and Others
Gauhati High Court · (2003) 2 GLR 233 : (2003) 1 GLT 349
Limitation Act, 1963 — Section 14(1)
High Courts20 Dec 2002Dismissed
Bijoy Deb Barma and Others Vs State of Tripura and Others
Gauhati High Court · (2003) 2 GLR 238
Tripura Civil Services Rules, 1967 — Rule 14, 14(3), 14(4), 5
High Courts20 Dec 2002
United India Insurance Co. Ltd. Vs Hindustan Paper Corporation Ltd. and Another
Gauhati High Court · (2003) 1 GLT 467
High Courts19 Dec 2002Dismissed
Ananda Ram Borah and Others Vs State and Assam and Others
Gauhati High Court · (2003) 2 GLT 78
Assam Secretariat Subordinate Service Rules, 1963 — Rule 29, 8, 8(1)
High Courts19 Dec 2002Partly Allowed
Gopal Ghatwal Vs State of Tripura
Gauhati High Court · (2003) 2 GLR 39 : (2003) 1 GLT 634
Penal Code, 1860 (IPC) — Section 164, 300, 302, 304
High Courts19 Dec 2002
Borgaram Deuri Vs Premodhar Bora and Others
Gauhati High Court · AIR 2003 Guw 135 : (2003) 1 GLT 541
Representation of the People Act, 1951 — Section 100(1), 123(3), 123(3A), 123(7), 123(8)
High Courts19 Dec 2002Allowed
Bharati Bhattacharjee Vs Debotosh Bhattacharjee
Gauhati High Court · (2003) 1 GLR 352
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts18 Dec 2002
Tana Kaya Tara Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 1 GLT 331
Arunachal Pradesh Power Engineering Service Rules, 1993 — Rule 11, 27(2), 33Constitution of India, 1950 — Article 309
High Courts18 Dec 2002Allowed
Star India Ltd. Vs Arup Borah and Others
Gauhati High Court · (2003) 2 ARBLR 202 : (2003) 1 GLR 619 : (2003) 1 GLT 556
Specific Relief Act, 1963 — Section 10, 14(1), 41
High Courts18 Dec 2002Dismissed
Kailash Pathak Vs Oriental Insurance Company Ltd. and Others
Gauhati High Court · (2003) 1 GLT 470
Motor Vehicles Act, 1988 — Section 166
High Courts18 Dec 2002
East Katigora Fishery Co-op. Society Ltd. Vs Assam Fisheries Development Corp. Ltd. and Others
Gauhati High Court · (2003) 2 GLR 159 : (2003) 2 GLT 9
Assam Fisheries Rules, 1953 — Rule 8
High Courts18 Dec 2002
Ganeshka Kanoi Tea Co. (P) Ltd. Vs Assam State Electricity Board and Others
Gauhati High Court · (2003) 3 GLR 233 : (2003) 2 GLT 11
Electricity (Supply) Act, 1948 — Section 49, 79, 79A
High Courts16 Dec 2002Allowed
Chandra Lal Das and Others Vs State of Tripura
Gauhati High Court · (2003) CriLJ 2162 : (2003) 2 GLR 57 : (2005) GLT 75 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 386, 391
High Courts16 Dec 2002Dismissed
Swapna Rani Paul and Others Vs National Insurance Company Ltd.
Gauhati High Court · (2005) GLT 508 Supp
High Courts15 Dec 2002
Jaleswari Devi Pashwan Vs State of Assam and Others
Gauhati High Court · (2003) 1 GLR 487
Constitution of India, 1950 — Article 226
High Courts13 Dec 2002Dismissed
Manindra Chandra Das Vs State of Tripura and Others
Gauhati High Court · (2003) 3 GLT 424
Administrative Tribunals Act, 1985 — Section 14(1)Constitution of India, 1950 — Article 226Tripura Police Service Rules, 1967 — Rule 21, 28
High Courts13 Dec 2002Allowed
Akshaya Kumar Goswami Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 86
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9, 9(2), 9(4), 9(6)Constitution of India, 1950 — Article 311