High Courts10 Dec 1956

The State of Assam Vs Harnath Barua

Gauhati High Court · (1956) 12 GAU CK 0001

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311, 349AGovernment of India Act, 1935 — Section 22, 240, 240(3)