High Courts15 Dec 1953
Amritlal Das Vs Govt. of Assam and Others
Gauhati High Court · (1953) 12 GAU CK 0002
Constitution of India, 1950 — Article 13(1), 14, 226, 227Press (Emergency Powers) Act, 1931 — Section 18(1)
COURT ARCHIVE
Gauhati High Court judgments, 1953
77 judgments · page 1 of 4
High Courts15 Dec 1953
Upendra Chandra Dey and Others Vs State
Gauhati High Court · AIR 1954 Guw 106 : (1954) CriLJ 851
Civil Procedure Code, 1908 (CPC) — Section 107, 151Constitution of India, 1950 — Article 14, 20Penal Code, 1860 (IPC) — Section 149, 302
High Courts29 Nov 1953
Malchand Agarwala Vs Santolal Agarwalla
Gauhati High Court · (1953) 11 GAU CK 0009
Assam Urban Areas Rent Control Act, 1946 — Section 15, 15(1), 3, 4, 4(1)Civil Procedure Code, 1908 (CPC) — Section 100, 11Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
High Courts27 Nov 1953
Maniruddin Ahmed Vs Chunilal Dharamchand and Others
Gauhati High Court · (1953) 11 GAU CK 0003
Assam Land (Requisition and Acquisition) Act, 1948 — Section 3Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 1953
Mohanlal Bakliwal Vs Secretary Regional Transport Authority and Others
Gauhati High Court · AIR 1954 Guw 155 : (1954) CriLJ 1180
Constitution of India, 1950 — Article 226
High Courts24 Nov 1953
Mohendra Lal Vs Ramprasad Padarath
Gauhati High Court · (1953) 11 GAU CK 0008
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 13Goalpara Tenancy Act, 1929 — Section 14(2)
High Courts24 Nov 1953
Mohendra Lal Barua Vs Ramprasad at Padarath Chamar
Gauhati High Court · (1953) 11 GAU CK 0002
High Courts13 Nov 1953
Mangalchand Gobardhan Das Vs Commissioner of Income Tax, Assam
Gauhati High Court · AIR 1954 Guw 89 : (1954) 26 ITR 706
Income Tax Act, 1961 — Section 66
High Courts09 Nov 1953Dismissed
Rahimuddin Sheikh and Others Vs Sarifan Bewa and Others
Gauhati High Court · (1953) 11 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 9Land Acquisition Act, 1894 — Section 54
High Courts19 Sept 1953
G.C. Bezbarua Vs State of Assam and Others
Gauhati High Court · (1953) 09 GAU CK 0001
Assam Civil Rules, 1953 — Rule 144Assam General Clauses Act, 1915 — Section 4(17)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3
High Courts20 Aug 1953
Samiruddin Sheikh Vs Sub-Divisional Officer and Others
Gauhati High Court · (1953) 08 GAU CK 0007
Constitution of India, 1950 — Article 226, 228Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 5A(2), 6(1)
High Courts20 Aug 1953Dismissed
Malchand Agarwala Vs Santolal Agarwalla
Gauhati High Court · AIR 1953 Guw 41
Civil Procedure Code, 1908 (CPC) — Section 100, 11Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
High Courts20 Aug 1953
Abdul Rashid Vs The Deputy Commissioner Darrang and Another
Gauhati High Court · (1953) 08 GAU CK 0002
Constitution of India, 1950 — Article 132, 19(1), 226
High Courts19 Aug 1953
Mahammad Hussain Vs The State
Gauhati High Court · AIR 1954 Guw 97 : (1954) CriLJ 836
Constitution of India, 1950 — Article 132, 14, 372, 395Penal Code, 1860 (IPC) — Section 304
High Courts18 Aug 1953
Himendra Chandra Das Vs Gauhati University and Others
Gauhati High Court · (1953) 08 GAU CK 0008
Constitution of India, 1950 — Article 226
High Courts18 Aug 1953
Himendra Chandra Das Vs The Gauhati University and Others
Gauhati High Court · (1953) 08 GAU CK 0003
Constitution of India, 1950 — Article 226Gauhati University Act, 1947 — Section 12, 13, 14, 15, 25Gauhati University Rules — Rule 2, 3, 5, 6, 7
High Courts10 Aug 1953
Manihar Bibi Vs Raltha Singh
Gauhati High Court · AIR 1954 Manipur 1
Civil Procedure Code, 1908 — Order 7 Rule 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 4Transfer of Property Act, 1882 — Section 53, 53
High Courts10 Aug 1953
Jyotikana Chowdhurani and Others Vs Commissioner of Income Tax, Assam
Gauhati High Court · AIR 1954 Guw 113 : (1954) 26 ITR 424
Transfer of Property Act, 1882 — Section 106, 108, 117, 37
High Courts29 Jul 1953
Paresh Chandra Das Gupta Vs Deputy Commissioner and Others
Gauhati High Court · AIR 1954 Guw 88
Assam Adhiars Protection and Regulation Act, 1948 — Section 5Constitution of India, 1950 — Article 227
High Courts27 Jul 1953
Bhagirathmal Agarwalla Vs Sohanlal Seraogi
Gauhati High Court · AIR 1954 Guw 69 : (1954) CriLJ 519
Penal Code, 1860 (IPC) — Section 494, 498, 504