Gauhati High Court Judgments 2025

High Courts20 Dec 2025Dismissed

Md. Samsul Hussain Vs State Of Assam And Anr

Gauhati High Court · (2025) 12 GAU CK 1692

Indian Penal Code, 1860 - Section 71, 376(A)(B)Protection of Children from Sexual Offences Act, 2012 - Section 42, 6Code of Criminal Procedure, 1973 - Section 161, 164, 313

Read judgment

High Courts19 Dec 2025Dismissed

Jyotish Das Vs State Of Assam And 2 Ors

Gauhati High Court · (2025) 12 GAU CK 1682

Central Goods and Services Tax Act, 2017 - Section 170

Read judgment

High Courts19 Dec 2025Allowed

Chandrama Kalita Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 12 GAU CK 1681

Constitution Of India, 1950 - Article 14

Read judgment

High Courts19 Dec 2025Disposed Of

Universal Transport Agency Vs State Of Assam

Gauhati High Court · (2025) 12 GAU CK 1721

Constitution of India, 1950- Article 226

Read judgment

High Courts19 Dec 2025Disposed Of

Abdul Mozid And Anr Vs State Of Assam And 7 Ors

Gauhati High Court · (2025) 12 GAU CK 1720

Assam Panchayat Act, 1994- Section 107

Read judgment

High Courts19 Dec 2025Allowed

Saiman Mahilary Vs United India Insurance Co. Ltd And 3 Ors

Gauhati High Court · (2025) 12 GAU CK 1719

Read judgment

High Courts18 Dec 2025Disposed Of

Management Of The Asiatic Oxygen And Acetylene Company Limited Vs Sanjay Ghosh And Anr

Gauhati High Court · (2025) 12 GAU CK 1718

Read judgment

High Courts18 Dec 2025Disposed Of

M Musur Uddin Ahmed And Anr Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 12 GAU CK 1717

Assam Public Distribution Order, 1982- Section 15(2)

Read judgment

High Courts17 Dec 2025Disposed Of

D Kumar And Company And Anr Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 12 GAU CK 1716

Constitution of India, 1950- Article 226

Read judgment

High Courts17 Dec 2025Disposed Of

Chandrawati Bawri Vs State Of Assam And Ors

Gauhati High Court · (2025) 12 GAU CK 1715

Assam Land and Revenue Regulation, 1886- Section 147

Read judgment

High Courts17 Dec 2025Dismissed

Siraj Ali Vs State Of Assam And Anr

Gauhati High Court · (2025) 12 GAU CK 1714

Code of Criminal Procedure, 1973- Section 313, 397, 401Indian Penal Code, 1860- Section 279, 304(A), 427

Read judgment

High Courts16 Dec 2025Disposed Of

M/S. Maud Tea And Seed Company Ltd Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 12 GAU CK 1684

Constitution Of India, 1950 - Article 12, 300(A)Assam Land and Revenue Regulations, 1886 - Rule 116

Read judgment

High Courts16 Dec 2025Allowed

Sri Nalin Chandra Das Vs State Of Assam

Gauhati High Court · (2025) 12 GAU CK 1683

Code of Criminal Procedure, 1973 - Section 313, 397, 401Prevention of Food Adulteration Act, 1954 - Section 7, 16, 13(2)

Read judgment

High Courts16 Dec 2025Dismissed

Palash Swargiary Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 12 GAU CK 1713

Constitution of India, 1950- Article 226

Read judgment

High Courts12 Dec 2025Dismissed

Sanjib Hazarika Vs Mitali Hazarika

Gauhati High Court · (2025) 12 GAU CK 1712

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151Hindu Marriage Act, 1955- Section 9, 24

Read judgment

High Courts12 Dec 2025Allowed

Md. Tibul Choudhury Vs Regional Manager, National Insurance Co. Ltd. And 2 Ors

Gauhati High Court · (2025) 12 GAU CK 1685

Motor Vehicles Act, 1988 - Section 140, 166(3), 166, 173(1)Motor Vehicles (Amendment) Act, 2019 - Section 50, 51, 52, 53, 54, 55, 56, 57, 93

Read judgment

High Courts11 Dec 2025Disposed Of

Bharat Saikia And 9 Ors Vs State Of Assam And 11 Ors

Gauhati High Court · (2025) 12 GAU CK 1711

Read judgment

High Courts11 Dec 2025Allowed

Sowkat Ali Vs State Of Assam And Anr

Gauhati High Court · (2025) 12 GAU CK 1710

Indian Penal Code, 1860- Section 354, 376(2), 506Protection of Children from Sexual Offences Act, 2012- Section 6, 9, 18

Read judgment

High Courts11 Dec 2025Allowed

Ashok Jha Vs Union Of India And Anr

Gauhati High Court · (2025) 12 GAU CK 1709

Code of Criminal Procedure, 1973- Section 162, 313, 397, 401Railways Act, 1989- Section 143Evidence Act, 1872- Section 145

Read judgment

High Courts10 Dec 2025Dismissed

Sahar Ali Alias Md. Sahar Ali Vs Union Of India And 5 Ors

Gauhati High Court · (2025) 12 GAU CK 1707

Citizenship Act, 1955- Section 6(A)(2), 6(A)(3)

Read judgment

Gauhati High Court judgments, 2025