High Courts01 Dec 2025Disposed Of
Naib Subedar Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 12 GAU CK 1695
Constitution of India, 1950- Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 3 of 15
High Courts01 Dec 2025Allowed
Jesmina Parbin Vs Abdus Sattar
Gauhati High Court · (2025) 12 GAU CK 1693
Code of Criminal Procedure, 1973- Section 407Indian Penal Code, 1860- Section 380, 384, 506Information Technology Act, 2000- Section 67
High Courts28 Nov 2025Dismissed
Jiban Chandra Modak Vs Jayraj Das And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1815
Code of Civil Procedure, 1908- Section 100, Order 7 Rule 3
High Courts28 Nov 2025Allowed
Jignesh Mevani @ Jignesh N. Mevan Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1814
Code of Criminal Procedure, 1973- Section 161, 164, 482Indian Penal Code, 1860- Section 120(B), 153(A), 295(A), 352, 354, 504, 505(1)Information Technology Act, 2000- Section 66
High Courts27 Nov 2025Disposed Of
Ashok Kr. Sen And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 11 GAU CK 1813
Constitution of India, 1950- Article 21
High Courts27 Nov 2025Disposed Of
Kaberi Das Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 11 GAU CK 1812
Assam Excise Rules, 2016- Rule 289, 295(iii)
High Courts26 Nov 2025Disposed Of
Share Holder No 769 Of Rongpur Coop. Society, Reshma Parveen Laskar And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 11 GAU CK 1811
Indian Penal Code, 1860- Section 409, 420, 468
High Courts25 Nov 2025Disposed Of
B.B. Construction And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 11 GAU CK 1810
Constitution of India, 1950- Article 300(A)Registration Act, 1908- Section 17, 21(A), 49Transfer of Property Act, 1882- Section 107
High Courts25 Nov 2025Dismissed
Aditya Haralalka Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1809
Bharatiya Nyaya Suraksha Sanhita (BNSS), 2023- Section 438, 442, 528Indian Penal Code, 1860- Section 406, 419, 420Code of Criminal Procedure, 1973- Section 41(A), 437(1)
High Courts24 Nov 2025Dismissed
State Of Assam Vs Dipankar Kalita
Gauhati High Court · (2025) 11 GAU CK 1808
Code of Criminal Procedure, 1973- Section 167(2)Assam Services (Discipline and Appeal) Rules, 1964- Rule 6(2)
High Courts24 Nov 2025Allowed
Minu Subba Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1807
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 419, 420, 468
High Courts21 Nov 2025Dismissed
Dr. Satyajit Das Vs Gauhati University and Ors
Gauhati High Court · (2025) 11 GAU CK 1806
High Courts21 Nov 2025Disposed Of
Ankuran Joint Liability Swabalambi Shg And Anr Vs State Of Assam And 10 Ors
Gauhati High Court · (2025) 11 GAU CK 1805
High Courts21 Nov 2025Disposed Of
Galib Islam Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 11 GAU CK 1804
High Courts20 Nov 2025Rejected
T.G. Liana Vs Union Of India
Gauhati High Court · (2025) 11 GAU CK 1800
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 36(A), 37
High Courts19 Nov 2025Disposed Of
Daiver Ali @ Driver Ali Vs State of Assam
Gauhati High Court · (2025) 11 GAU CK 1802
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 406, 420
High Courts19 Nov 2025Disposed Of
Santosh Biswas Vs Union Of India And 2 Ors
Gauhati High Court · (2025) 11 GAU CK 1801
High Courts17 Nov 2025Disposed Of
Ferjina Parbin Jalil Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 11 GAU CK 1803
Assam Services (Pension) Rules, 1969- Rule 143
High Courts14 Nov 2025Dismissed
Girindra Misra Vs Suravi Sarma
Gauhati High Court · (2025) 11 GAU CK 1799
Code of Criminal Procedure, 1973- Section 125
High Courts12 Nov 2025Disposed Of
Jamsher Ali Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1798