High Courts23 Jan 2025Allowed
Lakhiram Tai Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 01 GAU CK 1565
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2025
286 judgments · page 15 of 15
High Courts22 Jan 2025Allowed
Lalpian Mawii @ Khumi Khabug Vs The State Of Assam
Gauhati High Court · (2025) 01 GAU CK 1566
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Surakhsha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(c), 29, 36, 37
High Courts21 Jan 2025Disposed Of
Assistant Commissioner Of Taxes Vs M/S Gayatri Distillers And Bottling Industries And Anr
Gauhati High Court · (2025) 01 GAU CK 1570
Constitution Of India, 1950 - Article 226Assam Value Added Tax Act, 2003 - Section 3, 36, 52, 82(2)Central sales Tax Act, 1956 - Section 9(2)
High Courts21 Jan 2025Dismissed
Hitesh Deka @ Mushahari Vs Jinu Deka
Gauhati High Court · (2025) 01 GAU CK 1567
Code of Criminal Procedure, 1973 - Section 125, 125(4)Hindu Marriage Act, 1955 - Section 4, 13(1),25Hindu Adoptions and Maintenance Act, 1956 - Section 18, 18(3)
High Courts09 Jan 2025Dismissed
Ramendra Nath Das And 3 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 01 GAU CK 1568
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 120(B), 406, 409, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(2), 17(a), 19
High Courts07 Jan 2025Allowed
Pramud Kumar Mili Vs State Of Assam And 9 Ors
Gauhati High Court · (2025) 01 GAU CK 1569
Constitution Of India, 1950 - Article 14, 16, 226