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Gauhati High Court judgments, 2025

286 judgments · page 14 of 15

High Courts20 Feb 2025Allowed

Sri Rajib Sharma Vs Union Of India And Ors

Gauhati High Court · (2025) 02 GAU CK 0814

Constitution Of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 29, 29(2)(c), 39(1), 107Central Goods and Services Tax Rules 2017 - Rule 20(1), 21(h), 22, 22(3), 61(1)
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High Courts18 Feb 2025Disposed Of

Bitupan Doley Vs State Of Assam And 2 Ors

Gauhati High Court · (2025) 02 GAU CK 0815

Assam Goods and Services Tax Act, 2017 - Section 52, 73, 73(1), 74, 76, 122, 123, 124, 125, 127Assam Goods and Services Tax Act, 2017 - Rule 26(3), 142(1)(a), 142(1)
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High Courts13 Feb 2025Dismissed

Ganga Phukan Vs State Of Assam And Anr

Gauhati High Court · (2025) 02 GAU CK 0817

Code of Criminal Procedure, 1973 - Section 173, 482Indian Penal Code, 1860 - Section 143, 147, 341, 353, 294, 427, 320, 323, 324Disaster Management Act, 2005 - Section 51(b)
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High Courts29 Jan 2025Rejected

Khaiminlal Touthang Vs State Of Assam

Gauhati High Court · (2025) 01 GAU CK 1561

Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21(c), 24, 29, 37, 37(1)(b), 37(2)
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