High Courts29 Dec 1961
Promode Chandra De Vs Nirmalendu Dev Nagendra Nath Dev
Gauhati High Court · (1963) CriLJ 135
Criminal Procedure Code, 1898 (CrPC) — Section 107, 561A
COURT ARCHIVE
Gauhati High Court judgments, 1961
93 judgments · page 1 of 5
High Courts22 Dec 1961
Abdul Noor and Another Vs Siraj Ali and Another
Gauhati High Court · (1963) CriLJ 326
Civil Procedure Code, 1908 (CPC) — Section 141, 16, 17, 18, 19
High Courts21 Dec 1961
Management of Socklatinga Tea Estate Vs Presiding Officer, Labour Court and Others
Gauhati High Court · (1961) 12 GAU CK 0006
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 33B, 7
High Courts21 Dec 1961Allowed
U. Bistobor and Others Vs The Members of the Village Court
Gauhati High Court · AIR 1967 Guw 8
Assam High Court (Jurisdiction Over District Courts) Order, 1954 — Rule 6Constitution of India, 1950 — Article 265
High Courts21 Dec 1961
Jogendra Nath Banthao Vs The State
Gauhati High Court · AIR 1962 Guw 62 : (1962) CriLJ 560
Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Dec 1961
Radha Mohan Pathak Vs Upendra Patowary and Others
Gauhati High Court · (1961) 12 GAU CK 0004
Assam Board of Revenue Act, 1959 — Section 4Assam Fisheries Rules, 1953 — Rule 11, 75(A)Assam Land and Revenue Regulation, 1886 — Section 147, 54, 64
High Courts18 Dec 1961
State of Assam Vs S. Jamaluddin and Another
Gauhati High Court · (1962) CriLJ 130
Constitution of India, 1950 — Article 5, 6, 7Foreigners Act, 1946 — Section 14, 9
High Courts12 Dec 1961
New India Assurance Co. Ltd. Vs Sulochana Chowdhurani
Gauhati High Court · (1961) 12 GAU CK 0005
Insurance Act, 1938 — Section 15, 45
High Courts11 Dec 1961
Haokhothang Vs Otkhokai Kuki and Others
Gauhati High Court · (1962) CriLJ 557
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
High Courts11 Dec 1961
Tushar Mallika Devi Vs United Bank of India Ltd. and Another
Gauhati High Court · AIR 1962 Guw 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91
High Courts15 Nov 1961
Ibrahim Mahaldar Vs Fatechand Saraogi and Others
Gauhati High Court · (1962) CriLJ 807
Northern India Ferries Act, 1878 — Section 13, 23, 25, 26
High Courts25 Sept 1961
Abdul Rashid Mia Vs Superintendent of Police
Gauhati High Court · (1961) 09 GAU CK 0003
Citizenship Act, 1955 — Section 9, 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 226, 6
High Courts19 Sept 1961
U. Join Manick Syiem Vs U. Rose Mohan Roy Myntri and Others
Gauhati High Court · (1963) CriLJ 417
Constitution of India, 1950 — Article 244, 366Penal Code, 1860 (IPC) — Section 124A, 147, 153, 380, 384
High Courts19 Sept 1961
Jamadar Parmeshwardin Singh Vs Smt. Bidya Devi
Gauhati High Court · (1962) CriLJ 132
Criminal Procedure Code, 1898 (CrPC) — Section 488Scheduled Districts Act, 1874 — Section 6
High Courts29 Aug 1961
Shyam Charan Saha and Another Vs Sub-divisional Magistrate
Gauhati High Court · AIR 1962 Guw 50 : (1962) CriLJ 794
Constitution of India, 1950 — Article 77General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 29
High Courts23 Aug 1961
Jatindra Mohan Goswami and Another Vs Superintendent of Police and Others
Gauhati High Court · AIR 1962 Guw 34 : (1962) CriLJ 265
Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 29, 7
High Courts23 Aug 1961
Rama Kanta Deb Vs Bhagaban Ram Kairi and Others
Gauhati High Court · (1961) 08 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 46, Order 21 Rule 47, Order 21 Rule 49, Order 21 Rule 49(1)
High Courts12 Aug 1961
Yumnam Sajou Singh and Others Vs Chanambam Thambalangou Singh and Another
Gauhati High Court · (1962) CriLJ 821
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts08 Aug 1961
Hiralal Sarawgi Vs Collector of Central Excise and Land Customs and Another
Gauhati High Court · AIR 1962 Guw 39 : (1962) CriLJ 269
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 106, 108
High Courts05 Aug 1961Dismissed
Konsam Joykumar Singh Vs Union Territory of Manipur and others
Gauhati High Court · (1961) 08 GAU CK 0001
Constitution of India, 1950 — Article 311, 311(2)