High Courts04 Apr 1961
Cinnamara Tea Estate Vs Labour Court
Gauhati High Court · (1962) 1 LLJ 21
Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10, 2, 31, 33
COURT ARCHIVE
Gauhati High Court judgments, 1961
93 judgments · page 4 of 5
High Courts04 Apr 1961
Kumud Chandra Das Vs Divisional Forest Officer and Others
Gauhati High Court · AIR 1961 Guw 123
Constitution of India, 1950 — Article 226
High Courts30 Mar 1961Allowed
Abdul Malik Vs Deputy Commissioner and Others
Gauhati High Court · (1961) 03 GAU CK 0010
Constitution of India, 1950 — Article 226Land and Revenue Regulation — Section 147, 151, 16
High Courts29 Mar 1961
Badshah Khan Vs Dist. Magistrate of Lakhimpur and Others
Gauhati High Court · (1961) CriLJ 195
Constitution of India, 1950 — Article 223, 226
High Courts28 Mar 1961
Tarapada and Others Vs The State
Gauhati High Court · (1961) CriLJ 198
Penal Code, 1860 (IPC) — Section 113, 304, 34
High Courts24 Mar 1961Allowed
Union of India Vs Chauthi Prosad Gupta and others
Gauhati High Court · AIR 1961 Guw 121
Civil Procedure Code, 1908 (CPC) — Section 145, 47
High Courts22 Mar 1961
Easih Mia and Another Vs Tripura Administration
Gauhati High Court · (1962) CriLJ 673
Criminal Procedure Code, 1898 (CrPC) — Section 10, 151, 167, 173, 190Passports Act, 1967 — Section 3, 4
High Courts21 Mar 1961
Raj Kumar Paul Vs Amar Chand Das and Others
Gauhati High Court · (1962) CriLJ 677
High Courts20 Mar 1961
Satish Chandra Ghosh and Others Vs Radha Ballav Dalal
Gauhati High Court · AIR 1962 Guw 25 : (1962) CriLJ 766
Penal Code, 1860 (IPC) — Section 23, 24, 378, 379, 425
High Courts17 Mar 1961
The State Vs Chand Meah and Others
Gauhati High Court · (1961) CriLJ 299
Constitution of India, 1950 — Article 134, 136, 286Forest Act, 1927 — Section 20, 26, 29, 30, 33General Clauses Act, 1897 — Section 24, 6
High Courts16 Mar 1961
Anuara Begum Vs Habil Mea
Gauhati High Court · (1962) CriLJ 159
Penal Code, 1860 (IPC) — Section 498
High Courts13 Mar 1961
Dova of Lungdai Vs The State
Gauhati High Court · (1961) CriLJ 459
Penal Code, 1860 (IPC) — Section 497
High Courts04 Mar 1961
Nandlal Agarwal and another Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1962) 46 ITR 22
Income Tax Act, 1961 — Section 23, 40, 41
High Courts23 Feb 1961
Tabarak Ali and Others Vs Mantaj Ali
Gauhati High Court · (1961) CriLJ 460
Penal Code, 1860 (IPC) — Section 324
High Courts17 Feb 1961
Shyama Charan Das Vs Tripura Administration
Gauhati High Court · (1961) CriLJ 564
Penal Code, 1860 (IPC) — Section 395
High Courts16 Feb 1961
Dhananjoy Sen and Mahesh Ch. Sen and Another Vs Smt. Chandra Bashi Sen
Gauhati High Court · (1961) CriLJ 435
Penal Code, 1860 (IPC) — Section 23, 24, 379
High Courts10 Feb 1961Dismissed
Dungarmall Agarwalla Vs Amiya Kumar Chattopadhya and Others
Gauhati High Court · (1961) 02 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21A Rule 11, Order 38 Rule 5
High Courts08 Feb 1961
U. Debilal Puden Vs U. Suna Pale
Gauhati High Court · (1961) CriLJ 577
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2), 145(6)
High Courts06 Feb 1961
Dibakar Talukdar and Others Vs The State
Gauhati High Court · AIR 1961 Guw 94 : (1961) CriLJ 64
Penal Code, 1860 (IPC) — Section 188
High Courts05 Feb 1961
Basiruddin Sk. Vs Raj mamud Sarkar
Gauhati High Court · AIR 1965 Guw 79 : (1965) CrLJ 464 : (1963) 15 ILR 379
Criminal Procedure Code, 1898 — Section 145, 145(4)Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)