High Courts01 Feb 1961
Atum Lengmei and Another Vs Manipur Administration
Gauhati High Court · AIR 1970 Guw 7 : (1962) CriLJ 168
Penal Code, 1860 (IPC) — Section 342, 391, 395, 397, 71Probation of Offenders Act, 1958 — Section 13, 19, 3, 4, 6
COURT ARCHIVE
Gauhati High Court judgments, 1961
93 judgments · page 5 of 5
High Courts31 Jan 1961
Nathuram Darjee Vs Pannalal Agarwala and Another
Gauhati High Court · AIR 1961 Guw 97 : (1961) CriLJ 65
Penal Code, 1860 (IPC) — Section 379
High Courts27 Jan 1961Allowed
Rasunuddin Mia Vs Raisaheb Dr. Henn Chandra Das
Gauhati High Court · AIR 1961 Guw 124
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts27 Jan 1961
Laimayum Tonjou Singh Vs Manipur Administration
Gauhati High Court · AIR 1970 Guw 5 : (1962) CriLJ 49
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 109, 361, 363, 366
High Courts24 Jan 1961
Ningthoujam Vs Manipur Administration
Gauhati High Court · AIR 1970 Guw 23 : (1962) CriLJ 47
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 323, 326
High Courts23 Jan 1961
Bholanath Bondopadhyay Vs Banarsilal Saraf and Others
Gauhati High Court · AIR 1961 Guw 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, 151
High Courts20 Jan 1961
Gopal Das Sindhi and Others Vs State of Assam and Another
Gauhati High Court · (1961) CriLJ 39
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 147, 323, 342, 448
High Courts20 Jan 1961
Mst. Gigi Agarwallini and Another Vs Baleswar Tewari
Gauhati High Court · (1961) 01 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, 157, 158
High Courts17 Jan 1961
Leimapokpam Guni Singh Vs Union Territory of Manipur
Gauhati High Court · AIR 1970 Guw 12 : (1962) CriLJ 173
Criminal Procedure Code, 1898 (CrPC) — Section 144, 342, 87
High Courts11 Jan 1961
Habijuddin and Others Vs The State
Gauhati High Court · (1961) CriLJ 569
Passports Act, 1967 — Section 4
High Courts05 Jan 1961
Abdul Latif Vs Union of India (UOI)
Gauhati High Court · (1961) 01 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, 115
High Courts04 Jan 1961Dismissed
Prankrishna Mistri Vs Haimabala Das and Others
Gauhati High Court · (1961) 01 GAU CK 0013
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(1), Order 21 Rule 35(2)Limitation Act, 1963 — Article 144
High Courts01 Jan 1961
N.Ibohal Singh Vs Budh Chandra Singh
Gauhati High Court · AIR 1961 Manipur 40
Civil Procedure Code, 1908 — Section 86, 87Civil Procedure Code, 1908 (CPC) — Section 86, 87