Gauhati High Court Judgments 1997

High Courts19 Dec 1997

Life Insurance Corporation of India and Others Vs Bipul Bharali

Gauhati High Court · (1998) 1 GLT 76

General Clauses Act, 1897 — Section 6Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 20, 20(2), 4, 41, 42Life Insurance Corporation Act, 1956 — Section 48(2)

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High Courts19 Dec 1997

Nivadev and Others Vs Amalendu Bhusan Deb

Gauhati High Court · (1998) 1 GLT 230

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High Courts19 Dec 1997

Jibon Balloung Vs State of Assam and Ors.

Gauhati High Court · (1998) 1 GLJ 234

Assam Forest Regulations, 1891 — Section 49(4), 49(4), 49(5)(a), 49(5)(a), 49(5)(b)

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High Courts19 Dec 1997

Monhari Kalita Vs Tara Nath Sarma and Others

Gauhati High Court · (1998) 2 GLT 429

Assam Aided High and Higher Secondary Employees Rules, 1960 — Rule 4, 5Assam Aided High and Higher Secondary Schools Employees (Amendment) Rules, 1965 — Rule 4(3)Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 10, 10A, 13, 6, 7

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High Courts18 Dec 1997

Manipur Janata Flour Mill Pvt. Ltd. and Others Vs State of Manipur and Others

Gauhati High Court · (1999) 1 GLT 79

Constitution of India, 1950 — Article 14, 226

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High Courts17 Dec 1997

Kedarnath Singh Vs State of Assam

Gauhati High Court · (1998) 1 GLT 87

Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 2(1), 20(1)

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High Courts15 Dec 1997

P. Thyagrajan Vs Union of India (UOI) and Others

Gauhati High Court · (1998) 1 GLT 328

Central Reserve Police Force Rules, 1955 — Rule 15, 27, 28

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High Courts15 Dec 1997

Thakursidas Banwarilal Vs Commissioner of Income Tax and Others

Gauhati High Court · (1998) 232 ITR 846

Income Tax Act, 1961 — Section 147

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High Courts12 Dec 1997

Nazim Uddin Majumdar Vs Animesh Bhatta Charjee and Others

Gauhati High Court · (1998) 3 GLT 130

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High Courts11 Dec 1997

Anil Paul Vs State of Tripura

Gauhati High Court · (1998) 1 GLT 190

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 174Evidence Act, 1872 — Section 118, 145, 154, 3Penal Code, 1860 (IPC) — Section 109, 161, 193, 201, 302

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High Courts10 Dec 1997

Debendra Nath Bora Vs State of Assam and Others

Gauhati High Court · (1998) 3 GLT 263

Constitution of India, 1950 — Article 226

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High Courts09 Dec 1997

Tripura Gramin Bank Vs Bijan Bhattacharjee and Others

Gauhati High Court · (1998) 1 GLT 347

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 15, Order 13 Rule 1, Order 7 Rule 14, Order 8 Rule 10

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High Courts09 Dec 1997

Gostha Behari Ghosh Vs State of Tripura and Others

Gauhati High Court · (1998) 1 GLT 161

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 41(14), 47, 51(6), 51(7), 51(8)

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High Courts08 Dec 1997

Zohmingthanga Vs State of Mizoram

Gauhati High Court · (1998) 1 GLT 124

Constitution of India, 1950 — Article 21, 50Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 207, 212, 229Mizoram Liquor Total Prohibition Act, 1995 — Section 2, 7, 8, 8(1)

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High Courts08 Dec 1997