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Gauhati High Court judgments, 1979

45 judgments · page 1 of 3

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High Courts14 Dec 1979

Commissioner of Income Tax Vs Singh Transport Co.

Gauhati High Court · (1980) 15 CTR 164 : (1980) 123 ITR 698

Income Tax Act, 1961 — Section 182, 183, 32, 32(2), 72
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High Courts12 Dec 1979

Commissioner of Wealth Tax Vs Tarachand Agarwalla and Others

Gauhati High Court · (1980) 15 CTR 161

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High Courts14 Nov 1979

Zurenthung Lotha and Others Vs The State of Nagaland and Another

Gauhati High Court · (1981) 1 GLR 385

Rules for Administration of Justice and Police in Nagaland, 1937 — Rule 14
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High Courts08 Sept 1979

Commissioner of Income Tax, North Eastern Region Vs Saharia Krishivan Pratisthan Ltd.

Gauhati High Court · (1981) 130 ITR 383

Income Tax Act, 1961 — Section 256, 80JIncome Tax Rules, 1962 — Rule 19A(3)
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High Courts25 Jul 1979Dismissed

Abdul Mazid Vs Burhanuddin Ahmed and Others

Gauhati High Court · AIR 1980 Guw 44

Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 3
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High Courts19 Jul 1979Dismissed

Balimara Tea Company (Pvt.) Ltd. Vs The Agricultural Income Tax Officer and Others

Gauhati High Court · (1982) 1 GLR 276

Assam Agricultural Income Tax Act, 1939 — Section 20(4), 68(2), 69Assam Land and Revenue Regulation, 1886 — Section 68, 68(2), 69Criminal Procedure Code, 1973 (CrPC) — Section 163, 51, 95, 98
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High Courts16 Jul 1979

Jasman Rai Vs Smt. Sonamaya Rai and Another

Gauhati High Court · (1980) CriLJ 500

Constitution of India, 1950 — Article 131
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High Courts09 Jul 1979Allowed

Must. Rukia Khatun Vs Abdul Khalique Laskar

Gauhati High Court · (1981) 1 GLR 375

Constitution of India, 1950 — Article 15(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 401, 488
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High Courts02 Jul 1979

Smt. Indu Barua Vs Commissioner of Wealth-tax, North Eastern Region

Gauhati High Court · (1980) 16 CTR 65 : (1980) 125 ITR 436

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, 41Wealth Tax Act, 1957 — Section 14(1), 14(2), 17, 18, 18(1)
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High Courts02 Jul 1979

Commissioner of Income Tax Vs Smt. Eva Raha

Gauhati High Court · (1980) 121 ITR 293

Direct Taxes (Amendment) Act, 1974 — Section 13Income Tax Act, 1961 — Section 254, 254(2), 271, 271(1)
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High Courts20 Jun 1979

State of Assam Vs Haladhar Bepari and Others

Gauhati High Court · (1980) CriLJ 737

Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 147, 149, 302, 325, 326
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High Courts14 Jun 1979

Ranjit Chakravarty Vs State of Assam and Others

Gauhati High Court · AIR 1981 Guw 1

Assam Administrative Tribunal Act, 1977 — Section 11, 4(1), 9(3)
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High Courts06 Jun 1979

Dev Dutt Vs State of Manipur and Another

Gauhati High Court · (1979) CriLJ 1402

Penal Code, 1860 (IPC) — Section 124A, 153A
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High Courts01 Jun 1979Dismissed

Nuratmal Jain Vs Smt. Tarinibala Bora and Others

Gauhati High Court · AIR 1980 Guw 30

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13Transfer of Property Act, 1882 — Section 109
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High Courts01 Jun 1979

J.L. Roy Vs Amrit Lal Dey and Another

Gauhati High Court · (1979) CriLJ 1188

Criminal Procedure Code, 1973 (CrPC) — Section 293, 342Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 17, 2
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High Courts25 May 1979Dismissed

R. Maipileng and Others Vs L. Lalmani Sharma

Gauhati High Court · AIR 1980 Guw 12

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91Easements Act, 1882 — Section 52
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High Courts22 May 1979

Commissioner of Income Tax Vs Parsumram Ghanashyamdas and Brothers

Gauhati High Court · (1979) 119 ITR 712

Income Tax Act, 1961 — Section 256(2), 26
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High Courts21 May 1979Dismissed

Jagneswar Nath Vs Jatra Mohan Sarkar

Gauhati High Court · AIR 1980 Guw 23

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 3, Order 8 Rule 2, 100
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High Courts14 May 1979Dismissed

Kamdev Nath Choudhury Vs Devendra Kumar Nath

Gauhati High Court · AIR 1979 Guw 65

Specific Relief Act, 1963 — Section 16
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High Courts09 May 1979Dismissed

Lourembam Heramot Singh Vs Laisram Angahal Singh and others

Gauhati High Court · AIR 1979 Guw 68

Evidence Act, 1872 — Section 67
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