High Courts23 Dec 1954Allowed
Zaraton Nessa and Others Vs Faizur Rahman and Others
Gauhati High Court · AIR 1954 Guw 126
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133Court Fees Act, 1870 — Section 7(iv)(c)
COURT ARCHIVE
Gauhati High Court judgments, 1954
56 judgments · page 1 of 3
High Courts23 Dec 1954Allowed
Sarbeswar Bardoloi Vs U.K. Gohain, Judge, Industrial Tribunal and Another
Gauhati High Court · AIR 1954 Guw 148
COMPANIES ACT, 1956 — Section 235Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 36, 7
High Courts22 Dec 1954
Jibanram Jesraj Firm and Others Vs Dasuram Mirjamal Firm
Gauhati High Court · AIR 1955 Guw 217
Civil Procedure Code, 1908 (CPC) — Section 16, 24, 25
High Courts16 Dec 1954
Parakinkar Chakma Vs State of Tripura
Gauhati High Court · (1955) CriLJ 1292
Penal Code, 1860 (IPC) — Section 149, 22, 325, 365, 395
High Courts06 Dec 1954
Giribala Choudhury and Others Vs Ushangini Debi
Gauhati High Court · AIR 1954 Guw 177
Civil Procedure Code, 1908 (CPC) — Section 103, 66Contract Act, 1872 — Section 216Limitation Act, 1963 — Section 18
High Courts06 Dec 1954
U. Ram Lato Vs The State
Gauhati High Court · AIR 1957 Guw 125 : (1957) CriLJ 832
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561A
High Courts22 Nov 1954
Mt. Ladi Agarwallani and Another Vs Keolraj Sethi
Gauhati High Court · AIR 1954 Guw 174
Civil Procedure Code, 1908 (CPC) — Section 115, 94
High Courts25 Aug 1954
Haran Chandra Lahkar Vs Krishna Kanta Das
Gauhati High Court · AIR 1954 Guw 61
Arbitration Act, 1940 — Section 16, 19, 30Civil Procedure Code, 1908 (CPC) — Section 115, 15Constitution of India, 1950 — Article 227
High Courts07 Aug 1954
Suresh Karmakar and Others Vs Sekh Ishu
Gauhati High Court · (1954) CriLJ 1821
Penal Code, 1860 (IPC) — Section 379, 427
High Courts05 Aug 1954Dismissed
Saifuddin Sekh Vs Soneka Bibi
Gauhati High Court · (1954) 08 GAU CK 0005
Contract Act, 1872 — Section 23, 25, 26
High Courts05 Aug 1954Dismissed
Saifuddin Sekh Vs Mst. Soneka Bibi
Gauhati High Court · AIR 1954 Guw 153
Contract Act, 1872 — Section 23, 25, 26
High Courts29 Jul 1954
Manipur State Vs Laisram Bokul Singh
Gauhati High Court · AIR 1954 Guw 13 : (1954) CriLJ 1713
Evidence Act, 1872 — Section 114, 25, 27Penal Code, 1860 (IPC) — Section 411, 420
High Courts27 Jul 1954Dismissed
Mst. Sulochana Bhumiz and Others Vs Bhat Kurmi
Gauhati High Court · AIR 1955 Guw 81
Succession Act, 1925 — Section 89Transfer of Property Act, 1882 — Section 39
High Courts27 Jul 1954
Tirtha Bahadur Bhojal Vs The State
Gauhati High Court · AIR 1955 Guw 107 : (1955) CriLJ 782
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Jul 1954
Dambarudhar Barua Vs Chairman, Local Board and Others
Gauhati High Court · AIR 1954 Guw 97(1)
Constitution of India, 1950 — Article 226
High Courts21 Jul 1954Dismissed
Dharmeswar Kalita Vs Union of India (UOI) and Another
Gauhati High Court · AIR 1954 Guw 86
Constitution of India, 1950 — Article 166, 299Contract Act, 1872 — Section 11, 2, 230, 65, 70Government of India Act, 1935 — Section 175, 40
High Courts20 Jul 1954
Narendra Goswami and Another Vs The State
Gauhati High Court · AIR 1955 Guw 123 : (1955) CriLJ 930
Arms Act, 1959 — Section 14, 19
High Courts20 Jul 1954
N. Purkayastha and Another Vs Union of India (UOI)
Gauhati High Court · AIR 1954 Guw 33
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Government of India Act, 1935 — Section 175
High Courts16 Jul 1954
Barmura Lalung and Another Vs Jara Singh Hazarika
Gauhati High Court · AIR 1955 Guw 218 : (1955) CriLJ 1466
Penal Code, 1860 (IPC) — Section 427, 447
High Courts15 Jul 1954
Wahengbam Kokngang Singh Vs Wahengbam Ongbi Pishak Devi
Gauhati High Court · AIR 1954 Manipur 9