High Courts23 Dec 2021Allowed
Babul Hazarika And Anr Vs State Of Assam And Anr
Gauhati High Court · (2021) 12 GAU CK 0049
Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 161, 313
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 1 of 43
High Courts23 Dec 2021Partly Allowed
Md. Abdul Mannan Vs State Of Assam
Gauhati High Court · (2021) 12 GAU CK 0048
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 323, 324Code Of Criminal Procedure, 1973 — Section 161, 162, 164, 313, 464, 464(1), 465Evidence Act, 1872 — Section 106
High Courts22 Dec 2021Allowed
Brojen Timung Vs State Of Assam And Anr
Gauhati High Court · (2021) 12 GAU CK 0032
Indian Penal Code, 1860 — Section 72, 201, 300, 302, 304A, 304BCode Of Criminal Procedure, 1973 — Section 313
High Courts22 Dec 2021Partly Allowed
Husna Begum Vs National Insurance Company Ltd
Gauhati High Court · (2021) 12 GAU CK 0031
Motor Vehicles Act, 1988 — Section 166
High Courts22 Dec 2021Dismissed
Susila Devi Vs Prakash Gupta
Gauhati High Court · (2021) 12 GAU CK 0030
Motor Vehicles Act, 1988 — Section 166, 166(1), 167
High Courts22 Dec 2021Partly Allowed
National Insurance Company Limited Vs Dip Ranjan Talukdar
Gauhati High Court · (2021) 12 GAU CK 0029
Motor Vehicles Act, 1988 — Section 166, 168
High Courts21 Dec 2021Allowed
Amar Sheel & 25 Ors. Vs State Of Assam And Ors
Gauhati High Court · (2021) 12 GAU CK 0035
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2021Allowed
Abdul Muhit Barbhuiya And 7 Ors Vs Dukar Khasia And Anr
Gauhati High Court · (2021) 12 GAU CK 0034
Code Of Civil Procedure, 1908 — Section 115, Order 41 Rule 23Specific Relief Act, 1963 — Section 6, 6(2), 6(2)(a), 6(2)(b), 6(3)
High Courts21 Dec 2021Disposed Of
Md. Abdul Salam Vs Nilima Bhattachariya
Gauhati High Court · (2021) 12 GAU CK 0033
Constitution Of India, 1950 — Article 227Assam Urban Areas Rent Control Act, 1972 — Section 8Code Of Civil Procedure, 1908 — Section 115
High Courts20 Dec 2021Allowed
Mustt. Ajiran Nessa Vs On The Death Of Ayenuddin SK His Legal Heirs Ayesha Khatun And Ors
Gauhati High Court · (2021) 12 GAU CK 0038
Code Of Civil Procedure, 1908 — Order 7 Rule 3
High Courts20 Dec 2021Allowed
Sirish Basumatary Vs State Of Assam And Anr
Gauhati High Court · (2021) 12 GAU CK 0037
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts20 Dec 2021Disposed Of
Gunajoy Choudhury Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 12 GAU CK 0036
Assam Services (Discipline & Appeals) Rules, 1964 — Rule 9Assam Municipal Act, 1956 — Section 50(2)
High Courts17 Dec 2021Disposed Of
Bulbul Lahon Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 12 GAU CK 0039
Constitution Of India, 1950 — Article 311(2)GDS (Conduct and Employment) Rules, 2001 — Rule 8
High Courts16 Dec 2021Dismissed
Chandan Nath Vs State Of Assam
Gauhati High Court · (2021) 12 GAU CK 0042
Constitution Of India, 1950 — Article 226
High Courts16 Dec 2021Dismissed
Md.Safir Ali And 7 Ors Vs Md. Rahim Ali And 5 Ors
Gauhati High Court · (2021) 12 GAU CK 0041
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 2
High Courts16 Dec 2021Allowed
Satyendra Medhi Vs Pramod Medhi
Gauhati High Court · (2021) 12 GAU CK 0040
Evidence Act, 1872 — Section 65, 65(a), 65(c), 136
High Courts15 Dec 2021Disposed Of
Sahab Uddin Laskar Vs State Of Assam And Anr.
Gauhati High Court · (2021) 12 GAU CK 0044
Indian Penal Code, 1860 — Section 34, 300, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Dec 2021Disposed Of
Alauddin Mazumdar And 4 Ors Vs Musstt. Samsun Nessa Mazumdar And 4 Ors
Gauhati High Court · (2021) 12 GAU CK 0043
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 7Code Of Criminal Procedure, 1973 — Section 145
High Courts14 Dec 2021Allowed
Sanjib Kumar Nath Vs State Of Assam
Gauhati High Court · (2021) 12 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 338
High Courts14 Dec 2021Allowed
Dhrubajyoti Bharadwaj Vs Meenakshi Bharadwaj
Gauhati High Court · (2021) 12 GAU CK 0019
Hindu marriage Act, 1955 — Section 13(1)(ia)