COURT ARCHIVE

Gauhati High Court judgments, 2021

849 judgments · page 43 of 43

High Courts12 Jan 2021Dismissed

Amit Pareek Vs State Of Assam And Anr

Gauhati High Court · (2021) 01 GAU CK 0008

Insolvency And Bankruptcy Code, 2016 — Section 217, 233, 236, 236(1), 236(2), 238Code Of Criminal Procedure Act, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420

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High Courts08 Jan 2021Allowed

Urmimala Baruah And 2 Ors Vs State Of Assam And Anr

Gauhati High Court · (2021) 01 GAU CK 0036

Indian Penal Code, 1860 — Section 34, 120B, 420, 503, 506Code Of Criminal Procedure, 1973 — Section 200, 482

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High Courts08 Jan 2021Dismissed

Subrata Choudhury @ Santosh Choudhury And 9 Ors Vs State Of Assam And Anr

Gauhati High Court · (2021) 01 GAU CK 0007

Code Of Criminal Procedure Act, 1973 — Section 156(3), 173, 173(1), 190(1)(a), 190(1)(b), 200, 202, 203, 204

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High Courts07 Jan 2021Disposed Off

Muslima Begum Laskar Vs State Of Assam And Anr

Gauhati High Court · (2021) 01 GAU CK 0006

Assam Land Grabbing (Prohibition) Act, 2010 — Section 4, 5, 7, 8(1), 8(6), 9Constitution Of India, 1950 — Article 226, 227

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High Courts07 Jan 2021Dismissed

Akhil Gogoi Vs National Investigation Agency

Gauhati High Court · (2021) 01 GAU CK 0005

National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 120B, 121, 121A, 124A, 153BUnlawful Activities (Prevention) Act, 1967 — Section 13, 15, 15(1), 15(1)(a)(iii), 16, 17, 18, 20, 38, 39, 40, 41(D)(5), 43, 43(D)(5)

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High Courts06 Jan 2021Disposed Off