High Courts19 Dec 2014Allowed
Ramesh Majhi Vs State of Assam
Gauhati High Court · (2015) 1 GLT 406
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 105 — Penal Code, 1860 (IPC) - Section 302, 84
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 1 of 30
High Courts16 Dec 2014Allowed
Basab Ranjan Deb Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 263
High Courts16 Dec 2014
Janardan Saikia Vs State of Assam and Others
Gauhati High Court · (2014) 5 GLT 463
Assam Police Act, 2007 — Section 65Constitution of India, 1950 — Article 226, 311
High Courts16 Dec 2014
Kollolmoy Dey Vs The Assam Electricity Board
Gauhati High Court · (2014) 12 GAU CK 0012
High Courts15 Dec 2014
Shujit Kumar Mondal Vs The State of Assam
Gauhati High Court · (2015) 1 GLT 269 : (2015) LabIC 1339
Constitution of India, 1950 — Article 309
High Courts12 Dec 2014
Jalal Udddin Choudhury and Others Vs State of Assam
Gauhati High Court · (2014) 5 GLT 552
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374, 428Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Dec 2014
Narayan Mandal Vs State of Assam
Gauhati High Court · (2014) 5 GLT 587
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Dec 2014
Diful Das Vs State of Assam
Gauhati High Court · (2014) 5 GLT 478
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts11 Dec 2014
Mohendra Naik and Others Vs State of Assam
Gauhati High Court · (2014) 5 GLT 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts11 Dec 2014
Doya Mishra Vs State of Assam
Gauhati High Court · (2014) 5 GLT 481
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Penal Code, 1860 (IPC) — Section 302
High Courts09 Dec 2014Allowed
Amitabh Goswami Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 237
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320(2)(g), 397, 401, 482 — Penal Code, 1860 (IPC) - Section 406, 468, 471
High Courts09 Dec 2014
Ilen Gogoi Vs The State of Assam
Gauhati High Court · (2014) 12 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 136, 14, 142, 16, 162
High Courts08 Dec 2014
Suresh Phukan Vs State of Assam
Gauhati High Court · (2014) 5 GLT 486
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Dec 2014
Durga Filling Station Vs Indian Oil Corporation Ltd. and Others
Gauhati High Court · (2014) 5 GLT 574
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 9
High Courts04 Dec 2014
Partha Sarathi Chakraborty Vs The Union of India
Gauhati High Court · (2015) 2 GLD 470
High Courts04 Dec 2014Allowed
Dhrubajyoti Goswami Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 191
Constitution of India, 1950 - Article 226
High Courts04 Dec 2014Allowed
Lalnunsiami and Others Vs C. Chamaw and Others
Gauhati High Court · (2015) 3 ACC 29
High Courts03 Dec 2014
Guna Kanta Tamuli Vs The State of Assam
Gauhati High Court · (2015) 1 GLT 237 : (2015) LabIC 1041
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts02 Dec 2014
Indian Oil Corporation Ltd. Vs State of Assam and Others
Gauhati High Court · (2015) 52 GST 268 : (2015) 78 VST 343
Tamil Nadu General Sales Tax Act, 1959 — Section 22
High Courts02 Dec 2014
Maya Bordoloi Vs Assam Co-operative Apex Bank Ltd. and Others
Gauhati High Court · (2014) 5 GLT 459
Evidence Act, 1872 — Section 58