High Courts02 Dec 2014
Rabiya Khatoon Vs State of Assam
Gauhati High Court · (2014) 5 GLT 506
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 428
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 2 of 30
High Courts01 Dec 2014
Bircha Kurmi Vs State of Assam
Gauhati High Court · (2014) 5 GLT 509
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Dec 2014
Birsha Topno Vs State of Assam
Gauhati High Court · (2014) 5 GLT 502
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts01 Dec 2014
Dipak Kr. Das Vs The State of Assam
Gauhati High Court · (2014) 12 GAU CK 0011
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 10, 15, 2(h), 3, 4
High Courts28 Nov 2014Dismissed
M.K. Shah Export Ltd. Vs Bhawani Shankar Bagaria
Gauhati High Court · (2015) 1 GLT 361
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5 — Contract Act, 1872 - Section 56 — Evidence Act, 1872 - Section 58, 60 — Specific Relief Act, 1963 - Section 10, 20, 21
High Courts28 Nov 2014
Mitali Bora and Others Vs Bhabotosh Kumar Roy and Others
Gauhati High Court · (2014) 5 GLT 549
High Courts28 Nov 2014
Kailash Ch Sarma Vs Punjab National Bank
Gauhati High Court · (2015) 2 GLD 475 : (2014) 5 GLT 284
Constitution of India, 1950 — Article 226
High Courts28 Nov 2014
Jallan Golaghat Tea Co. Pvt. Ltd. Vs Union of India
Gauhati High Court · (2015) 322 ELT 104
High Courts27 Nov 2014
Deba Kanta Das Vs Oil and Natural Gas Corporation Limited
Gauhati High Court · (2015) 146 FLR 764 : (2015) 2 GLD 432 : (2015) LabIC 1166 : (2015) 2 LLJ 427
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12
High Courts27 Nov 2014
Jogighopa Ashok Kagajkal Sramik Santha Vs The State of Assam
Gauhati High Court · (2015) 2 GLD 504
High Courts26 Nov 2014
Sanjoy Bhuyan Vs State of Assam
Gauhati High Court · (2014) 5 GLT 123
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Nov 2014
Ghooronia Tea Co. Pvt. Ltd. and Others Vs Presiding Officer, labour Court and Others
Gauhati High Court · (2015) 145 FLR 507 : (2015) 2 GLD 398 : (2014) 5 GLT 494 : (2015) 1 LLJ 611 : (2015) 3 LLN 395
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 11-A
High Courts25 Nov 2014
Deben Chandra Medhi Vs Assam Electricity Grid Corporation Ltd. and Others
Gauhati High Court · (2015) 2 GLD 464 : (2014) 5 GLT 581
High Courts24 Nov 2014
Premoda Devi and Others Vs Sabitri Devi and Others
Gauhati High Court · (2014) 5 GLT 235
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123
High Courts21 Nov 2014Dismissed
Ngulhoulie Metha Vs Harilal
Gauhati High Court · (2015) 3 GLT 672
Civil Procedure Code, 1908 (CPC) - Section 115 115(1)Constitution of India, 1950 - Article 226 227Nagaland Land and Revenue Regulation (Amendment) Act, 1978 - Section 2(2)
High Courts20 Nov 2014
Union of India and Others Vs Kamakhya Cosmetics and Pharmaceuticals and Others
Gauhati High Court · (2015) 320 ELT 216 : (2015) 1 GLT 1 : (2015) 31 GSTR 119
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 3(3)Central Excises and Salt Act, 1944 — Section 38A, 5A, 5A(1)
High Courts20 Nov 2014
Subodh Chandra Kataki Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 491 : (2014) 5 GLT 547
High Courts19 Nov 2014
Petuwa Dhan Vs The State of Assam
Gauhati High Court · (2015) CriLJ 942 : (2014) 5 GLT 280
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302
High Courts19 Nov 2014
New Tobacco Co. Ltd. Vs Union of India
Gauhati High Court · (2015) 323 ELT 734
Central Excises and Salt Act, 1944 - Section 11A 35G
High Courts18 Nov 2014
Assam Diploma Engineers Services Association Vs The State of Assam
Gauhati High Court · (2014) 11 GAU CK 0024