High Courts20 Jan 2014
Swapan Kumar Mazumdar Vs Hajera Begum
Gauhati High Court · (2014) 3 GLT 581
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 30 of 30
High Courts17 Jan 2014Dismissed
Sh. Zorama Vs State of Mizoram
Gauhati High Court · (2014) CriLJ 1273
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(1), 376(2)(f)
High Courts10 Jan 2014Allowed
Mahendra Dutta Vs Dimbeswar Pegu
Gauhati High Court · AIR 2014 Guw 86
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6, 6(2)(a)
High Courts10 Jan 2014
Nityananda Dutta Vs Dimbeswar Pegu
Gauhati High Court · (2015) 1 GLD 534 : (2014) 4 GLT 31
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6, 6(2)(a)
High Courts10 Jan 2014
Mahendran Arayan Nath Vs Haren Boro
Gauhati High Court · (2014) 4 GLT 51
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts10 Jan 2014
Aod-Oil Co-Operative Society Ltd. Vs State of Assam
Gauhati High Court · (2015) 1 GLD 261 : (2014) 3 GLT 187
High Courts09 Jan 2014
Rajib Loson Sharmah Vs State Bank of India
Gauhati High Court · (2014) 4 GLT 58
High Courts09 Jan 2014
A.B.C. India Ltd. Vs Commandant, 103 BN. BSF
Gauhati High Court · (2014) 4 ACC 491 : (2015) ACJ 1688
Motor Vehicles Act, 1988 — Section 163A, 166, 166(1)(d)
High Courts09 Jan 2014Allowed
Rana Construction and Engineers Pvt. Ltd. Vs Food Corporation of India and Others
Gauhati High Court · (2014) 2 GLD 645 : (2014) 1 GLD 577 : (2014) 1 GLT 674
Penal Code, 1860 (IPC) — Section 380
High Courts08 Jan 2014
Smt. Kamal Kumari Subba Vs United Bank of India and Others
Gauhati High Court · (2015) 1 GLD 242 : (2014) 3 GLT 471
Constitution of India, 1950 - Article 226 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17 17(1) 18
High Courts07 Jan 2014Partly Allowed
Smt. Niru Sarmah Vs Jatin Chandra Sarmah
Gauhati High Court · AIR 2014 Guw 79 : (2015) 1 GLD 393 : (2014) 4 GLT 584
Hindu Marriage Act, 1955 - Section 13 24 28
High Courts06 Jan 2014
Ghanshyam Sarda and Others Vs Shiv Shankar Trading Co. and Others
Gauhati High Court · (2015) 188 CompCas 245 : (2015) 1 CompLJ 587
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r), 104, 21, 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 18, 22, 22(1)
High Courts06 Jan 2014Dismissed
Jago Mohan Basumatary and Another Vs P.P. Verma [IAS] 8 and Others
Gauhati High Court · (2015) 2 GLD 187 : (2014) 4 GLT 297
Constitution of India, 1950 - Article 136 215Contempt of Courts Act, 1971 - Section 19 19(1) 19(1)(a)
High Courts03 Jan 2014
M/s. Assam Roofing Ltd. Vs The Commissioner of Income Tax and Another
Gauhati High Court · (2015) 1 GLD 375 : (2014) 4 GLT 653
Constitution of India, 1950 - Article 226 227Income Tax Act, 1961 - Section 143(1) 143(3) 263 264 264(1)
High Courts03 Jan 2014Dismissed
Indra Mohan Pator Vs United Bank of India and Others
Gauhati High Court · (2014) 1 GLD 567 : (2014) 1 GLT 553
Evidence Act, 1872 — Section 102Penal Code, 1860 (IPC) — Section 120B, 403, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts03 Jan 2014
Firoja Begum Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 648 : (2014) 1 GLT 575
High Courts03 Jan 2014
All Assam Statfed Karmachari Aikya Manch and Others Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 550 : (2014) 1 GLT 658
High Courts03 Jan 2014
Silchar Municipal Board and Another Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 558 : (2014) 1 GLT 544
Foreign Exchange Regulation Act, 1973 — Section 54
High Courts03 Jan 2014Dismissed
Dhiraj Burman Vs Central Bureau of Investigation
Gauhati High Court · (2014) 1 GLD 583 : (2014) 5 GLT 220
Penal Code, 1860 (IPC) — Section 120A, 120B, 511Prevention of Corruption Act, 1988 — Section 13, 13(1)(b), 13(1)(c), 13(1)(d), 13(1)(d)(ii)