High Courts04 Feb 2014Dismissed
Ghana Kanta Baruah Vs State of Assam
Gauhati High Court · (2014) 3 GLD 439 : (2014) 2 GLT 367
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 28 of 30
High Courts03 Feb 2014
Himangshu Paul Choudhury Vs State of Assam
Gauhati High Court · (2014) 3 GLT 578
High Courts03 Feb 2014
Kamini Mohan Das Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 633 : (2014) 1 GLT 824
Constitution of India, 1950 — Article 226
High Courts03 Feb 2014Allowed
Management of Doyapore Tea Estate Vs Presiding Officer, Industrial Tribunal and Another
Gauhati High Court · (2014) 3 GLD 417 : (2014) 2 GLT 143
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 110, 114Industrial Disputes Act, 1947 — Section 10
High Courts03 Feb 2014Dismissed
Smt. Kapahi Saloi Vs The State of Assam and Others
Gauhati High Court · (2014) 02 GAU CK 0009
Constitution of India, 1950 - Article 142 226
High Courts01 Feb 2014Dismissed
Sri Karuna Roy Vs The State of Assam
Gauhati High Court · (2014) 5 GLT 263
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 454
High Courts31 Jan 2014
H. Achumi Steels (M/s.) and Another Vs Union of India and Others
Gauhati High Court · (2014) 1 GLD 511 : (2014) 1 GLT 804
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts31 Jan 2014
Shah Mohammed Anowar Ali and Others Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 499 : (2014) 2 GLT 299
Citizenship Act, 1955 — Section 5, 5(1)(a), 6, 9(1), 9(2)Constitution of India, 1950 — Article 11, 227, 355, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jan 2014Dismissed
The State of Assam Vs Jayanta Kumar Sarma and Others The State of Assam Vs Dharmeswar Deka and Others
Gauhati High Court · (2014) LabIC 1464
High Courts30 Jan 2014Allowed
Mrs. Azida Begum, Smt. Farida Begum and Md. Abdul Jabbar Vs Musmt. Reziaa Sultana
Gauhati High Court · (2014) 01 GAU CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 210 482Penal Code, 1860 (IPC) - Section 34 406 498(A)
High Courts30 Jan 2014Disposed Off
Md. Islam Uddain Laskar Vs State of Assam
Gauhati High Court · (2014) 01 GAU CK 0015
High Courts30 Jan 2014
Abdul Rashid Vs State of Assam
Gauhati High Court · (2014) 3 GLD 426 : (2014) 2 GLT 175
Evidence Act, 1872 — Section 25, 30Penal Code, 1860 (IPC) — Section 395
High Courts30 Jan 2014Disposed Off
Md. Abdul Motin Vs The State of Assam and Others
Gauhati High Court · (2014) 01 GAU CK 0008
High Courts29 Jan 2014Dismissed
Gias Uddin Ali Vs State of Assam
Gauhati High Court · (2014) 1 GLD 440 : (2014) 2 GLT 386
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2014Disposed Off
Suryya Kanta Nath Vs State of Assam
Gauhati High Court · (2014) 3 GLT 154
Penal Code, 1860 (IPC) — Section 498(A)
High Courts29 Jan 2014
Joynal Abedin Vs The State of Assam
Gauhati High Court · (2014) CriLJ 4020
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts28 Jan 2014Allowed
State of Assam Vs Rezaul Haque @ Hussain (Md.)
Gauhati High Court · (2014) 3 DMC 457 : (2014) 1 GLT 531
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts28 Jan 2014
Dilip Kumar Sen Gupta and Others Vs Shiuli Sen
Gauhati High Court · (2014) 1 GLT 776
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 100, 177, 181(4), 482, 93(1)(c)Penal Code, 1860 (IPC) — Section 120(B), 306, 34, 384, 385
High Courts28 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Nirmal Boro
Gauhati High Court · (2014) 4 ACC 67 : (2014) 1 AnWR 794
Civil Procedure Code, 1908 (CPC) — Section 2(ii)Motor Vehicles Act, 1988 — Section 140, 165, 166
High Courts28 Jan 2014Disposed Off
Sri Raj Kishore Buragohain Vs The Airport Authority of India, National Airport Division and Others
Gauhati High Court · (2014) 1 GLD 519 : (2014) 1 GLT 768 : (2014) LabIC 1295 : (2014) 2 LLN 180
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i) 47