Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts23 Jan 2014Allowed

Sri Ghana Pegu Vs Sri Binod Kumar Agarwala and Others Sri Aswini Kr. Baishya Joint Registrar of Co-operative Societies Vs The State of Assam and Others

Gauhati High Court · (2015) 2 GLD 16 : (2014) 4 GLT 233

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 48 Rule 1 11

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High Courts23 Jan 2014

Human Welfare Mission Vs State of Assam

Gauhati High Court · (2014) 3 GLT 484

Constitution of India, 1950 — Article 226, 227

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High Courts23 Jan 2014Dismissed

Shri Basanta Prasad Nunia Vs The Union of India

Gauhati High Court · (2014) 01 GAU CK 0016

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High Courts23 Jan 2014Allowed

Shri Prasanta Kr. Das Vs Board of Secondary Education and Others

Gauhati High Court · (2014) 01 GAU CK 0014

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High Courts22 Jan 2014

Naba Kumar Nath and Others Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLD 484 : (2014) 1 GLT 765

Assam Panchayat Act, 1994 — Section 38

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High Courts22 Jan 2014

Amina Khatun Vs State of Assam and Others

Gauhati High Court · (2014) 3 GLT 345

Constitution of India, 1950 - Article 226 227

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High Courts21 Jan 2014Dismissed

Ramchhanthanga Vs State of Mizoram

Gauhati High Court · (2014) CriLJ 1237

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1)

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High Courts21 Jan 2014

Haren Patgiri and Others Vs State of Assam

Gauhati High Court · (2014) 1 GLD 448 : (2014) 1 GLT 477

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 141, 143, 144, 145, 146

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High Courts21 Jan 2014Disposed Off

Sri Sushil Kumar Sarkar, Miss Kaikeyee Roy, Sri Biswa Nath Saha and Sri Ranjit Kr. Basak Vs The State of Assam and Others Sri Dilip Kumar Barman and Sri Suresh Kaibarta Vs The State of Assam Sri Sushil Kumar Sarkar, Miss Kaikeyee Roy, Sri Biswa Nath Saha and Sri Ranjit Kr. Basak Vs The State of Assam and Others

Gauhati High Court · (2014) LabIC 1207

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High Courts21 Jan 2014Disposed Off

Samsuddin (Md.) Vs State of Assam

Gauhati High Court · (2014) 2 GLT 710

Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 438Penal Code, 1860 (IPC) — Section 307, 34, 426

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High Courts21 Jan 2014Dismissed

Jitumoni Barman Vs Chandra Kanta Barman and Another

Gauhati High Court · (2014) 1 GLT 784

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 151, 482

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High Courts21 Jan 2014

Abdul Kalam @ Gaonburah and Others Vs State of Assam

Gauhati High Court · (2014) 1 GLD 459 : (2014) 1 GLT 737

Criminal Procedure Code, 1973 (CrPC) — Section 215, 221, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 120B, 201, 202, 302

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High Courts21 Jan 2014Disposed Off

Mrs. Ruma Moni Das Vs The Assam Board of Revenue and Shri Kailash Chandra Sarma

Gauhati High Court · (2014) 01 GAU CK 0003

Assam Land and Revenue Regulation, 1886 — Section 52

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High Courts21 Jan 2014

Raj Kr. Manta Vs State of Assam

Gauhati High Court · (2015) 1 GLD 530 : (2014) 4 GLT 43

Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 — Section 5

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High Courts20 Jan 2014

Ramkrishna Mission Vs Sagarmoy Dey

Gauhati High Court · (2014) 4 GLT 52

Civil Procedure Code, 1908 (CPC) — Section 115

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