High Courts21 Dec 1950
Abdul Rashid Vs Hanuman Oil and Rice Mill
Gauhati High Court · (1950) 12 GAU CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115Workmens Compensation Act, 1923 — Section 30
COURT ARCHIVE
Gauhati High Court judgments, 1950
100 judgments · page 1 of 5
High Courts21 Dec 1950
Jinaram Kachari Vs The State
Gauhati High Court · AIR 1951 Guw 60 : (1951) CriLJ 390
Penal Code, 1860 (IPC) — Section 304, 34, 460, 81
High Courts20 Dec 1950
Bharat Bank Co. Ltd. Vs Arzan Ali Mazumdar
Gauhati High Court · AIR 1951 Guw 61
Assam Money Lenders (Amendment) Act, 1943 — Section 9
High Courts20 Dec 1950
Sindhuram Chaudhury Vs Krishna Dutta
Gauhati High Court · (1950) 12 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133
High Courts20 Dec 1950
Ramswarup Agarwalla Vs The State
Gauhati High Court · AIR 1952 Guw 68 : (1952) CriLJ 641
Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts14 Dec 1950
Rudra Narayan Deb Vs Chintaram Hazarika and Others
Gauhati High Court · (1950) 12 GAU CK 0009
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 33Transfer of Property Act, 1882 — Section 105, 106
High Courts13 Dec 1950
Mohan Lal Agarwalla Vs The State
Gauhati High Court · AIR 1951 Guw 87
Assam Food Grains Control Order, 1947 — Section 2(3), 3, 38, 6, 7Criminal Procedure Code, 1898 (CrPC) — Section 225, 537Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts08 Dec 1950
The State Vs Dinanath Das and Others
Gauhati High Court · AIR 1951 Guw 65 : (1951) CriLJ 504
Penal Code, 1860 (IPC) — Section 147, 148, 302, 304, 323
High Courts04 Dec 1950
Gangadhar Agarwalla and Another Vs Prafulla Chandra Adhikar and Another
Gauhati High Court · AIR 1951 Guw 59
Assam Urban Areas Rent Control Act, 1946 — Section 6(1), 6(2), 6(3)Assam Urban Areas Rent Control Rules, 1972 — Rule 6(3)Specific Relief Act, 1963 — Section 9
High Courts01 Dec 1950
Rathindra Nath Sen Vs The State
Gauhati High Court · AIR 1951 Guw 82
Penal Code, 1860 (IPC) — Section 415, 420
High Courts01 Dec 1950
Chowthmal Sharma Vs Hiralal Patnt and Others
Gauhati High Court · (1950) 12 GAU CK 0005
Constitution of India, 1950 — Article 131, 132, 133, 134, 136Penal Code, 1860 (IPC) — Section 147, 417Trade and Merchandise Marks Act, 1958 — Section 6, 7
High Courts30 Nov 1950
Ganesh Bahadur Vs The State
Gauhati High Court · (1952) CriLJ 645
Arms Act, 1959 — Section 19, 29
High Courts30 Nov 1950Dismissed
Lem Sangma Vs Gansing Sangma and others
Gauhati High Court · AIR 1952 Guw 67
High Courts24 Nov 1950
The State Vs Ashiruddln Master and Others
Gauhati High Court · AIR 1951 Guw 95 : (1951) CriLJ 698
Penal Code, 1860 (IPC) — Section 147, 366
High Courts21 Nov 1950Dismissed
Chowtemal Sharma Vs Hiralal Patni and Others
Gauhati High Court · (1950) 11 GAU CK 0004
Constitution of India, 1950 — Article 131, 132, 133, 134, 134(c)Penal Code, 1860 (IPC) — Section 147, 417
High Courts20 Nov 1950Allowed
Union of India Vs Dr. O. Hussain
Gauhati High Court · AIR 1952 Guw 51
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Nov 1950Allowed
Anantaram Das Vs Atohuram Das and others
Gauhati High Court · AIR 1952 Guw 50
Limitation Act, 1963 — Section 22
High Courts16 Nov 1950
Singa Marak and Others Vs King Emperor
Gauhati High Court · AIR 1952 Guw 139 : (1952) CriLJ 1184
High Courts31 Aug 1950
Thanuram Gogoi and Another Vs Tankeswar Dowera
Gauhati High Court · AIR 1951 Guw 141 : (1951) CriLJ 1406
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Aug 1950Dismissed
Surendra Chandra Das Vs Formuz Ali
Gauhati High Court · AIR 1952 Guw 25
Civil Procedure Code, 1908 (CPC) — Section 115, 151