High Courts21 Feb 1950
Gopinath Sarma Vs Hangsanath Sarma and Another
Gauhati High Court · (1950) 02 GAU CK 0012
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A, 54, 58A, 63A
COURT ARCHIVE
Gauhati High Court judgments, 1950
100 judgments · page 5 of 5
High Courts21 Feb 1950
Lalit Kumar Vs Bhagaban Ch. Sarma and Others
Gauhati High Court · AIR 1950 Guw 133
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Defence of India Act, 1935 — Section 19Defence of India Rules, 1962 — Rule 66, 72, 75A, 76A
High Courts20 Feb 1950Allowed
The State of Assam Vs Haji Habib Haji Peer Mahammad
Gauhati High Court · AIR 1952 Guw 48
High Courts14 Feb 1950
Lakhiram Koch Vs Akon Chandra Borah
Gauhati High Court · AIR 1951 Guw 35
Assam Land Records Manual Act — Section 7
High Courts07 Feb 1950
Bhubindra Narayan Bhattachariya Vs Mt. Tarupriya Debya and Others
Gauhati High Court · (1950) 02 GAU CK 0009
Civil Procedure Code, 1882 — Section 540, 561, 577Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 11, 96Transfer of Property Act, 1882 — Section 52, 62
High Courts07 Feb 1950
Muklesur Rahman and Another Vs The King
Gauhati High Court · AIR 1953 Guw 98 : (1950) CriLJ 945
Penal Code, 1860 (IPC) — Section 11, 302, 304, 34, 35
High Courts02 Feb 1950
Pyari Singh and Another Vs Giridhan Singh
Gauhati High Court · (1950) 02 GAU CK 0007
Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 33
High Courts01 Feb 1950
Nayan Chand Das Vs The State
Gauhati High Court · AIR 1951 Guw 54 : (1951) CriLJ 394
Penal Code, 1860 (IPC) — Section 182, 183, 380, 457
High Courts31 Jan 1950
Mt. Gahan Priya and Another Vs Bharat Chandra Mahanta and Others
Gauhati High Court · (1950) 01 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Public Demands Recovery Act, 1895 — Section 10, 19(2), 20
High Courts25 Jan 1950
Ratneswar Goswami Vs Mongoli Chutiani
Gauhati High Court · AIR 1951 Guw 70
Civil Procedure Code, 1908 (CPC) — Section 35ASpecific Relief Act, 1963 — Section 31
High Courts25 Jan 1950
Mahadeo Prasad Singh Vs The Province of Assam
Gauhati High Court · AIR 1951 Guw 26
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5, Order 33 Rule 6, 115, 80
High Courts24 Jan 1950
Sri Ram Saran Kashyap Vs The King
Gauhati High Court · AIR 1950 Guw 100 : (1950) CriLJ 957
Penal Code, 1860 (IPC) — Section 420
High Courts20 Jan 1950
Saona Mura Vs Charthey Teron
Gauhati High Court · AIR 1951 Guw 41
Assam Land and Revenue Regulation, 1886 — Section 147
High Courts20 Jan 1950
U. Hondrumuni Kharkongor and Another Vs Ka Myrhiah and Others
Gauhati High Court · AIR 1951 Guw 34
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 1950
Kamaleswar Das and Others Vs Gopinath Deb Goswami and Another
Gauhati High Court · (1950) 01 GAU CK 0012
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts19 Jan 1950
Tinsukia Municipal Board Vs Bankim Chandra Ghose and Another
Gauhati High Court · (1950) 01 GAU CK 0007
Assam Municipal Act, 1956 — Section 236, 239, 286, 320, 59Limitation Act, 1963 — Article 23, 18, 22, 29, 29(2)
High Courts17 Jan 1950
Satish Chandra Ray Chaudhury Vs Bimalendu Sen and Another
Gauhati High Court · AIR 1951 Guw 27
Assam Urban Areas Rent Control Act, 1946 — Section 6Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Transfer of Property Act, 1882 — Section 108
High Courts16 Jan 1950
Dharameshwar Sarma Vs Lakhyadhar Borgohain
Gauhati High Court · (1950) 01 GAU CK 0002
Assam Land and Revenue Regulation, 1886 — Section 154(1), 39Assam Money Lenders (Amendment) Act, 1943 — Section 5(2)Civil Procedure Code, 1908 (CPC) — Section 98
High Courts09 Jan 1950
Md. Shamsher Ali Vs Abdul Muzaffar
Gauhati High Court · AIR 1951 Guw 53 : (1951) CriLJ 240
Penal Code, 1860 (IPC) — Section 407
High Courts06 Jan 1950
Abdul Majid Vs Golak Chandra
Gauhati High Court · AIR 1950 Guw 87 : (1950) CriLJ 509
Penal Code, 1860 (IPC) — Section 411