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Gauhati High Court judgments, 2023

728 judgments · page 1 of 37

High Courts22 Dec 2023Allowed

Hemanta Karmakar Vs Union Of India

Gauhati High Court · (2023) 12 GAU CK 0043

Constitution Of India, 1950 — Article 21A, 226General Financial Rules, 2017 — Rule 153, 153[iii], 154, 155, 161, 162General Financial Rules, 2005 — Rule 146
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High Courts20 Dec 2023Partly Allowed

Ganesh Tanti Vs State Of Assam

Gauhati High Court · (2023) 12 GAU CK 0039

Indian Penal Code, 1860 — Section 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 313, 374(2)
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High Courts20 Dec 2023Dismissed

Kailalson Khongsai Vs State Of Assam

Gauhati High Court · (2023) 12 GAU CK 0038

Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21C, 24, 29, 37, 37(1)(b), 37(2), 52A(4)
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High Courts20 Dec 2023Dismissed

Khaiminlal Touthang Vs State Of Assam

Gauhati High Court · (2023) 12 GAU CK 0037

Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21C, 24, 29, 37, 37(1)(b), 37(2), 52A(4)
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High Courts18 Dec 2023Disposed Of

Upen Basumatary Vs State Of Assam

Gauhati High Court · (2023) 12 GAU CK 0031

Code Of Criminal Procedure, 1973 — Section 164, 313, 328, 328(3), 329, 329(2), 329(3), 330, 331, 334, 335, 335 (1)(a), 335(2), 335(3), 335(4), 339, 465, 465(1), 465(2)Indian Penal Code, 1860 — Section 84, 302Mental Healthcare Act, 2017 — Section 74, 103
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High Courts18 Dec 2023Disposed Of

Pranjal Saikia Vs State Of Assam

Gauhati High Court · (2023) 12 GAU CK 0030

Code Of Criminal Procedure, 1973 — Section 164, 313, 482Indian Penal Code, 1860 — Section 90, 347, 375, 376, 417, 419, 493, 494
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