High Courts18 Dec 2023Disposed Of
Jarin Aktar Laskar And 8 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 12 GAU CK 0028
Assam Panchayat Act, 1994 — Section 6(1)(b), 10(1), 13(2), 13(2)(d), 15
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Gauhati High Court judgments, 2023
728 judgments · page 2 of 37
High Courts15 Dec 2023
Raj Narayan Das Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0023
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 313, 313(1)(b), 313(2), 313(4), 374(2)Indian Penal Code, 1860 — Section Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(a), 22(b), 20(b)(i), 52A, 52A(2), 52A(3), 52A(4), 53, 57
High Courts15 Dec 2023Dismissed
Moni Mazumdar @ Champa Vs State Of Assam And Anr
Gauhati High Court · (2023) 12 GAU CK 0022
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 448Evidence Act, 1872 — Section 32, 32(1), 60, 134
High Courts14 Dec 2023Disposed Of
Saleswar Daimary Vs State Of Assam And 4 Ors.
Gauhati High Court · (2023) 12 GAU CK 0025
High Courts14 Dec 2023Dismissed
Ahsim Sinha Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 12 GAU CK 0024
Constitution Of India, 1950 — Article 226
High Courts14 Dec 2023Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Prasad Kalita
Gauhati High Court · (2023) 12 GAU CK 0015
Employee�s Compensation Act, 1923 — Section 2(i), 2(g), 2(l), 4(1)(c), 4(1)(c)(ii), 30
High Courts13 Dec 2023Disposed Of
Pranab Kumar Saha Vs State Of Assam And 3 Ors.
Gauhati High Court · (2023) 12 GAU CK 0021
High Courts13 Dec 2023Disposed Of
Thaneswar Bora Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 12 GAU CK 0020
Assam Services (Pension) Rules, 1969 — Rule 31
High Courts13 Dec 2023Dismissed
Barakpar Co-Operative Society Ltd. And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 12 GAU CK 0017
High Courts12 Dec 2023Disposed Of
XXX Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 12 GAU CK 0019
High Courts12 Dec 2023Dismissed
Humen Gogoi Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0018
Assam Secondary Education (Provincialised Schools) Service Rules, 2018 — Rule 14(2)(a)
High Courts12 Dec 2023Disposed Of
Kamal Dihingia Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 313, 386, 391Indian Penal Code, 1860 — Section 34, 294, 302, 304I, 307, 323, 325, 326, 352, 448
High Courts12 Dec 2023Allowed
Md. Babu Ali @ Imran Ali Vs State Of Assam And Anr.
Gauhati High Court · (2023) 12 GAU CK 0009
Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 313, 374Indian Penal Code, 1860 — Section 366AProtection of Children from Sexual Offences Act, 2012 — Section 4, 5, 6
High Courts11 Dec 2023Allowed
Damodar Das Vs State Of Assam
Gauhati High Court · (2023) 12 GAU CK 0013
High Courts11 Dec 2023Disposed Of
On The Death Of Smti Charu Bala Sarker Vs On The Death Of Shri Hari Saha His Legal Heirs
Gauhati High Court · (2023) 12 GAU CK 0012
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, Order 41 Rule 31
High Courts11 Dec 2023Disposed Of
Ramesh Das Vs Kishore Sharma And Ors
Gauhati High Court · (2023) 12 GAU CK 0011
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31Code Of Criminal Procedure, 1973 — Section 145
High Courts11 Dec 2023Disposed Of
Md. Faizul Haque Choudhury Vs On The Death Of Abdul Rauf Borbhuiyan His Legal Heirs Monira Khatun Barbhuiya Wife And Ors,
Gauhati High Court · (2023) 12 GAU CK 0010
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts08 Dec 2023Disposed Of
Anjala Basumatary Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 12 GAU CK 0014
High Courts06 Dec 2023Disposed Of
Biren Saikia Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 12 GAU CK 0008
National Council for Teacher Education Act, 1993 — Section 14
High Courts06 Dec 2023Allowed
Kamal Sabharwal Vs State Of Assam And Anr.
Gauhati High Court · (2023) 12 GAU CK 0007
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 55, 437, 438, 439, 482