High Courts04 Jan 2023
National Insurance Company Ltd. Vs Arpana Talukdar And 5 Ors
Gauhati High Court · (2023) 01 GAU CK 0006
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 37 of 37
High Courts04 Jan 2023Disposed Of
Hafsa Begam Vs State Of Assam And 9 Ors
Gauhati High Court · (2023) 01 GAU CK 0005
Assam Services Pension Rules, 1969 — Rule 140, 143AEvidence Act, 1872 — Section 108
High Courts03 Jan 2023Allowed
Siddarth Mundra And Anr Vs Steel Traders
Gauhati High Court · (2023) 01 GAU CK 0012
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts03 Jan 2023
Md. Sahidul Islam And 4 Ors Vs Prafulla Kalita And 2 Ors.
Gauhati High Court · (2023) 01 GAU CK 0011
Constitution Of India, 1950 — Article 226, 227Assam (Temporarily Settled Areas) Tenancy Rules, 1972 — Rule 10, 11, 12(2), 14(2)Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 23
High Courts03 Jan 2023Dismissed
Nirab Chandra Adhikary Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 01 GAU CK 0010
Constitution Of India, 1950 — Article 14, 16, 16(1), 226Assam Services (Revision of Pay) Rules, 2010 — Rule 1(b)
High Courts02 Jan 2023
Reliance General Insurance Co. Ltd Vs Kamala Begum And 8 Ors
Gauhati High Court · (2023) 01 GAU CK 0015
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 168
High Courts02 Jan 2023Dismissed
Krishna Bharali Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 01 GAU CK 0014
Constitution Of India, 1950 — Article 226
High Courts02 Jan 2023Dismissed
Biswajit Deka Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 01 GAU CK 0013