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Gauhati High Court judgments, 2023

728 judgments · page 35 of 37

High Courts25 Jan 2023Allowed

Chonghoi Haokip Vs Union Of India

Gauhati High Court · (2023) 01 GAU CK 0049

Code Of Criminal Procedure, 1973 — Section 439(2), 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(C), 21(C), 22(C), 23(C), 25, 36A(4)
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High Courts24 Jan 2023Dismissed

Deputy Commissioner Vs Hareshwar Borah And Anr.

Gauhati High Court · (2023) 01 GAU CK 0047

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 3(f), 50, 51, 52, 53, 54, 64, 74Land Acquisition Act, 1894 — Section 18
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High Courts24 Jan 2023Dismissed

National Insurance Company Limited Vs Omar Ali And Anr

Gauhati High Court · (2023) 01 GAU CK 0046

Employees Compensation Act, 1923 — Section 2(b), 2(c), 2(e), 3, 12, 12(2), 12(13), 13, 14, 19, 20Motor Vehicles Act, 1988 — Section 95, 95(5), 96, 96(1), 96(1), 167Motor Vehicles Act, 1939 — Section 110AA
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High Courts23 Jan 2023Dismissed

Nilima Begum Vs State Of Assam

Gauhati High Court · (2023) 01 GAU CK 0043

Constitution Of India, 1950 — Article 134(1)(a), 134(1)(b)Indian Penal Code, 1860 — Section 313, 315, 323, 376, 376(1), 417Code Of Criminal Procedure, 1973 — Section 222, 372, 379
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High Courts18 Jan 2023Disposed Of

Aishwarya Jain And 6 Ors Vs State Of Nagaland And Anr

Gauhati High Court · (2023) 01 GAU CK 0030

Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41A, 125, 155(2), 156(1), 482Indian Penal Code, 1860 — Section 34, 120B, 354, 384, 389, 406, 420, 498A, 506, 509
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High Courts18 Jan 2023Allowed

Manju Paul Vs Mousumi Das @ Sumi Das And 2 Ors

Gauhati High Court · (2023) 01 GAU CK 0028

Indian Penal Code, 1860 — Section 34, 120B, 193, 195, 199, 200, 211, 340, 354B, 498A, 500Code Of Criminal Procedure, 1973 — Section 164, 195, 195(1)(b)(i), 200, 202, 340, 397, 401, 482Dowry Prohibition Act, 1961 — Section 4
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