High Courts22 Dec 1993Allowed

Nupur Sarma Vs State of Assam and Others

Gauhati High Court · (1994) 1 GLR 303

Assam Public Service (Ad-hoc) Appointment Rules, 1986 — Rule 3, 3(1)Assam Public Service Commission (Limitation of Functions) Rules, 1951 — Rule 3Constitution of India, 1950 — Article 226