High Courts26 Feb 1993
Rati Ranjan Bhattacharjee & Others Vs Arun Kumar Sarkar
Gauhati High Court · (1993) GLR 243 Supp
Court fees Act, 1870 — Section 7A, 7A, 7D, 7D
COURT ARCHIVE
Gauhati High Court judgments, 1993
328 judgments · page 15 of 17
High Courts26 Feb 1993
Bipul Behari Nag Vs MD.Mehboob Hussain and Ors.
Gauhati High Court · (1993) 1 GLJ 378 : (1993) 1 GLR 336
High Courts24 Feb 1993Allowed
United India Insurance Co. Ltd. Vs A.S. Choudhury and Others
Gauhati High Court · (1994) ACJ 654
Motor Vehicles Act, 1939 — Section 92A
High Courts24 Feb 1993
Bhuban Chandra Das Vs Bapuram Das
Gauhati High Court · (1993) 1 GLJ 231 : (1993) 1 GLR 259
Assam Co-operative Societies Act, 1949 — Section 79(1)(b), 79(1)(b)Civil Procedure Code, 1908 — Section 9Civil Procedure Code, 1908 (CPC) — Section 9
High Courts23 Feb 1993Allowed
Ramen Das and Ranjit Bharali Vs The Assam State Agricultural Marketing Board and Others
Gauhati High Court · (1994) 1 GLR 156
Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 — Section 4Constitution of India, 1950 — Article 12, 14, 16
High Courts23 Feb 1993
Banwarilal Sikaria Vs Assistant Controller of Estate Duty and Others
Gauhati High Court · (1993) 201 ITR 79
Constitution of India, 1950 — Article 226Estate Duty Act, 1953 — Section 70, 70(1)
High Courts19 Feb 1993
Ajay Kumar Saharia Vs Commissioner of Wealth-tax
Gauhati High Court · (1994) 206 ITR 98
Wealth Tax Act, 1957 — Section 3, 7, 7(1)Wealth Tax Rules, 1957 — Rule 1A, 1D
High Courts16 Feb 1993Dismissed
Sankar Singh Vs State of Assam and Another
Gauhati High Court · (1994) CriLJ 213
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 157, 167, 167(1), 167(2), 167(2A)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 26, 27, 32, 35
High Courts16 Feb 1993
Md.Jasimttddin Vs State of Assam and Another
Gauhati High Court · (1993) 1 GLJ 209
Criminal Procedure Code, 1973 — Section 167(2)Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36A(1)(b), 36A(1)(c), 37(1)(b), 37(2)
High Courts11 Feb 1993Allowed
S. Adinarayana Vs State of Nagaland and Others
Gauhati High Court · (1993) 2 GLR 152
Constitution of India, 1950 — Article 311, 311(2)Nagaland Services (Discipline and Appeal) Rules, 1967 — Rule 1
High Courts11 Feb 1993Allowed
K. Kenneth Penyu and Others Vs State of Nagaland and Others
Gauhati High Court · (1995) 3 GLR 6
Constitution of India, 1950 — Article 14, 15, 15(1), 15(4), 16
High Courts10 Feb 1993
Uttam Mandal Vs State of Tripura and Ors.
Gauhati High Court · (1993) 1 GLJ 225 : (1993) GLR 28 Supp
Central Civil Services (Temporary Services) Rules, 1965 — Rule 5(1), 5(1)Constitution of India, 1950 — Article 226, 226
High Courts09 Feb 1993Allowed
Ratan Paul Vs The State of Tripura
Gauhati High Court · (1993) 2 GLR 395
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 145, 8Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts09 Feb 1993
Mustt Lutfurnahar Begum Vs Nabab Bhuyan and Ors.
Gauhati High Court · (1993) 1 GLJ 180
Civil Procedure Code, 1908 — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Feb 1993
Ratanlal Saraf and Another Vs Mahabir Prasad Agarwalla and Others
Gauhati High Court · (1993) 2 GLR 327
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), Order 43 Rule 1, Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9Constitution of India, 1950 — Article 227
High Courts03 Feb 1993
Commissioner of Income Tax Vs Smt. A.M. Marbaniang
Gauhati High Court · (1993) 115 CTR 438 : (1993) 202 ITR 502
Constitution of India, 1950 — Article 366, 366(25)Income Tax Act, 1961 — Section 10(26)
High Courts03 Feb 1993
Commissioner of Income Tax Vs Tarajan Tea Co. (P.) Ltd.
Gauhati High Court · (1993) 201 ITR 94
Income Tax Act, 1961 — Section 147, 148
High Courts02 Feb 1993
Commissioner of Wealth Tax Vs Ramgopal Mahesh Kumar (HUF) and Another
Gauhati High Court · (1993) 115 CTR 430 : (1993) 203 ITR 621
Wealth Tax Rules, 1957 — Rule 1D