High Courts16 Dec 1966
Jamkhokhai Kuki Vs The State of Manipur
Gauhati High Court · (1968) CriLJ 64
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments, 1966
22 judgments · page 1 of 2
High Courts09 Dec 1966
Laiphrakpam Leiren Singh and Others Vs Nongthombom Leiren Singh and Others
Gauhati High Court · AIR 1967 Guw 23 : (1967) CriLJ 1342
Evidence Act, 1872 — Section 92
High Courts07 Dec 1966Dismissed
Ramnibas Agarwalla Vs Mt. Padumi Kalita and Others
Gauhati High Court · AIR 1967 Guw 27
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 15(2), Order 21 Rule 2, 100, 102Succession Act, 1925 — Section 214
High Courts22 Aug 1966Dismissed
Gauhati Anunatta Sampradaya Bahumukhi Co-operative Society Ltd. Vs Secretary, Agriculture and Veterinary Department, Govt. of Assam and Others
Gauhati High Court · (1966) 08 GAU CK 0003
Assam Land and Revenue Regulation, 1886 — Section 16Constitution of India, 1950 — Article 14, 226Fisheries Rules, 1953 — Rule 12, 42, 46
High Courts22 Aug 1966
Commissioner of Income Tax Vs G. Hyatt
Gauhati High Court · (1966) 08 GAU CK 0002
Income Tax Act, 1961 — Section 10, 14, 15, 16, 17
High Courts11 Aug 1966
Dayaram Phukan and Another Vs State
Gauhati High Court · AIR 1967 Guw 66 : (1967) CriLJ 1270
Penal Code, 1860 (IPC) — Section 161, 165A
High Courts08 Aug 1966
Jalannagar South Estate Ltd. and Others Vs Commissioner of Taxes, Assam
Gauhati High Court · AIR 1967 Guw 61 : (1967) 63 ITR 389
Income Tax Act, 1961 — Section 24, 26, 27, 7, 8
High Courts14 Jul 1966
The Management of Debranpar Division of Kakajan Tea Estate Vs The Presiding Officer, Labour Court and Others
Gauhati High Court · (1966) 07 GAU CK 0003
High Courts14 Jul 1966
Kakajan Tea Estate (Debranpar Division) Vs Labour Court and Others
Gauhati High Court · AIR 1967 Guw 68 : (1968) 1 LLJ 311
High Courts11 Jul 1966Allowed
Gama Prasad Agarwalla and Another Vs Nabahash Goswami and Others
Gauhati High Court · AIR 1967 Guw 70
Copyright Act, 1957 — Section 13, 13(1), 13(3), 17, 18
High Courts23 Jun 1966
Sanasam Udhop Singh Vs Pheiroijam Kunjaraj Singh and Others
Gauhati High Court · AIR 1967 Guw 5 : AIR 1966 Guw 5 : (1967) CriLJ 95
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 145(4)
High Courts08 Jun 1966Dismissed
Dinesh Chandra Dey Vs Collector of Central Excise and Land Customs, Shillong and others
Gauhati High Court · (1966) 06 GAU CK 0001
Constitution of India, 1950 — Article 226
High Courts03 Jun 1966
Raj Kumar Chauhan Vs The State
Gauhati High Court · AIR 1967 Guw 13 : (1967) CriLJ 1063
Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 64
High Courts23 May 1966Allowed
Surjya Kanta Bhowmik Vs Jagabandhu Debnath
Gauhati High Court · (1966) 05 GAU CK 0001
High Courts11 Apr 1966
Aheibam Ningol Thongam Ongbi Thaba and Others Vs The State of Manipur
Gauhati High Court · (1967) CriLJ 1023
Evidence Act, 1872 — Section 24, 28, 30Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Mar 1966
Abinash Chandra Deb Vs Adhir Chandra Nama Sudra and Others
Gauhati High Court · AIR 1967 Guw 10 : (1967) CriLJ 257
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts15 Feb 1966Allowed
Eastern Tea Estate Private Ltd. Vs Municipal Board of Silchar and Another
Gauhati High Court · AIR 1967 Guw 1
Assam Municipal Act, 1956 — Section 158, 159Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts31 Jan 1966Dismissed
Prafulla Kumar Das Vs Monoranjan Paul and another
Gauhati High Court · (1966) 01 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts10 Jan 1966Allowed
Dakshaprasad Deka Vs Inspector General of Police and Others
Gauhati High Court · (1966) 01 GAU CK 0003
Constitution of India, 1950 — Article 311, 311(2)
High Courts10 Jan 1966
Narengbam Brajabidhu Singh Vs The Union Territory of Manipur Complt.
Gauhati High Court · (1966) CriLJ 772
Evidence Act, 1872 — Section 27