High Courts16 Dec 1965
Biren Datta and Others Vs The Chief Commissioner of Tripura
Gauhati High Court · (1967) CriLJ 1066
Constitution of India, 1950 — Article 123, 21, 22, 220, 226
COURT ARCHIVE
Gauhati High Court judgments, 1965
53 judgments · page 1 of 3
High Courts08 Dec 1965
Aswini Kumar Bhowmick Vs Dwijen Dey
Gauhati High Court · AIR 1966 Guw 20 : (1966) CriLJ 1483
Penal Code, 1860 (IPC) — Section 406
High Courts02 Dec 1965Dismissed
The State of Assam Vs Sifat Ali and Others
Gauhati High Court · (1965) 12 GAU CK 0002
Assam Land and Revenue Regulation, 1886 — Section 145, 147, 154(l)Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 120, 14, 142
High Courts29 Nov 1965
Malsawn Lushai and Another Vs Manipur Administration
Gauhati High Court · AIR 1966 Guw 2 : (1966) CriLJ 767
Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 302, 32, 34, 349, 394
High Courts08 Nov 1965Dismissed
Naresh Chandra Saha Vs Union Territory of Tripura and others
Gauhati High Court · (1965) 11 GAU CK 0001
Constitution of India, 1950 — Article 16, 226, 311, 311(2)
High Courts05 Nov 1965
Janaki Nath Chakraborty Vs Prakash Chandra Dutta and Others
Gauhati High Court · (1966) CriLJ 300
Penal Code, 1860 (IPC) — Section 147, 379
High Courts04 Nov 1965
Jogendra Kumar Das and Another Vs Aswini Kumar Choudhury
Gauhati High Court · (1966) CriLJ 303
Penal Code, 1860 (IPC) — Section 188
High Courts14 Sept 1965Allowed
Nripendranath Goswami Vs Registrar, Gauhati Unversity and Others
Gauhati High Court · (1965) 09 GAU CK 0001
Constitution of India, 1950 — Article 14, 19, 226, 4Gauhati University Act, 1947 — Section 22, 5, 5(1)
High Courts06 Sept 1965Dismissed
The Manager, Panitola Tea Estate belonging to Jokai Assam Tea Co. Ltd. Vs The Conciliation Officer (Labour Inspector) and Another
Gauhati High Court · (1965) 09 GAU CK 0002
Industrial Disputes Act, 1947 — Section 10, 10A, 12, 17, 17A
High Courts30 Aug 1965Dismissed
Ramchandra Lachminarayan Vs Shillong General Public and Others
Gauhati High Court · (1965) 08 GAU CK 0001
Assam Urban Areas Rent Control Act, 1972 — Section 6(1)Transfer of Property Act, 1882 — Section 106
High Courts25 Aug 1965
Mukunda Mohan Talukdar Vs K.K. Phukan and Another
Gauhati High Court · AIR 1966 Guw 142
Assam Cinemas (Regulation) Rules, 1960 — Rule 5, 6Constitution of India, 1950 — Article 226
High Courts13 Aug 1965Allowed
Dulal Chandra Majumdar and Others Vs Umesh Chandra Majumdar
Gauhati High Court · (1965) 08 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12
High Courts04 Aug 1965Allowed
Dwijendra Chandra Chowdhury and Another Vs Commissioner of Income Tax
Gauhati High Court · (1965) 08 GAU CK 0002
Companies Act, 1913 — Section 2(1)(9A)Income Tax Act, 1922 — Section 10, 22, 34, 34(1), 7
High Courts30 Jul 1965
Mang Karai Deb Barma and Others Vs The State
Gauhati High Court · (1967) CriLJ 1704
Penal Code, 1860 (IPC) — Section 307, 325, 458, 459
High Courts29 Jul 1965Dismissed
The Gaur Nitay Tea Co. Vs State of Assam and Another
Gauhati High Court · (1965) 07 GAU CK 0005
Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 11, 11(1), 11(2), 11(3), 155Assam Land (Requisition and acquisition) Act, 1948 — Section 21, 22, 3, 3(1), 4(1)Assam Land and Revenue Regulation, 1886 — Section 3
High Courts26 Jul 1965Allowed
Asrab Ali and others Vs Abdul Gaffar Choudhury
Gauhati High Court · (1965) 07 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Jul 1965Allowed
G.N. Behere Vs Nanagram Bhikamchand Rice Mills Firm and Another
Gauhati High Court · (1965) 07 GAU CK 0006
Contract Act, 1872 — Section 64Sales of Goods Act, 1930 — Section 12, 13, 13(2), 2(12), 20
High Courts15 Jul 1965Allowed
The Mangement of Tocklai Experimental Station Cinnamara Vs The Presiding Officer Labour Court and Others
Gauhati High Court · (1965) 07 GAU CK 0003
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25A, 25G
High Courts15 Jul 1965Dismissed
Kashilal Agarwalla Vs Jawaharmal Jaskaram and Another
Gauhati High Court · (1965) 07 GAU CK 0001
Transfer of Property Act, 1882 — Section 106
High Courts24 Jun 1965
Workmen of Appin Tea Estate Vs Industrial Tribunal and Others
Gauhati High Court · AIR 1966 Guw 115 : (1967) 2 LLJ 371
Constitution of India, 1950 — Article 223, 226Industrial Disputes Act, 1947 — Section 10, 22, 23