High Courts22 Dec 2016Partly Allowed
Amar Kumar Hazarika Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 147
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 1 of 46
High Courts22 Dec 2016Dismissed
Narendra Mazumdar Vs Sushil Beri
Gauhati High Court · (2017) AIR(Gauhati) 32 : (2017) 2 GauLR 742 : (2017) 1 GauLT 400 : (2017) 2 NEJ 204
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Article 64, Section 65
High Courts22 Dec 2016Dismissed
Basanta Tanti Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 158
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 363
High Courts22 Dec 2016Allowed
Arjun Koiri Vs Phoolbasia Koiri
Gauhati High Court · (2017) 1 GauLT 217
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 1, Order 8 Rule l, Section 148, Section 151
High Courts22 Dec 2016Dismissed
Jonathone N. Sangma @ Jonathane Sangma @ Jonathone Nengminza Sangma Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 153 : (2016) 5 GauLT 574 : (2017) 2 NEJ 396
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 417, Section 493
High Courts22 Dec 2016Dismissed
Akshay Sarma Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 121 : (2016) 5 GauLT 579 : (2017) 1 NEJ 19
Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts21 Dec 2016Disposed Off
Manique Uddin Laskar Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 543
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Disposed Off
Manik Boro Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 526
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Disposed Off
M/s. Paul City Vs The Union of India
Gauhati High Court · (2017) 2 GauLT 255
High Courts20 Dec 2016Disposed Off
Debashis Esh Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 281
High Courts20 Dec 2016Dismissed
Mohan Kumar Rai Vs State of Assam
Gauhati High Court · (2017) 2 GauLT 382 : (2017) 2 NEJ 189
Penal Code, 1860 (IPC) - Section 302
High Courts20 Dec 2016Dismissed
Jogen Saikia Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 114
Penal Code, 1860 (IPC) - Section 302
High Courts20 Dec 2016Disposed Off
Safdar Khan Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 763 : (2017) 1 GauLT 365
Arms Act, 1959 - Section 17Constitution of India, 1950 - Article 14
High Courts20 Dec 2016Dismissed
Md. Bahar Uddin Vs Assam Fisheries Development Corporation Ltd.
Gauhati High Court · (2017) 1 GauLT 535
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Dismissed
Watir Ali Vs Hayatun Nessa (Mustt.)
Gauhati High Court · (2017) AIRCC 746 : (2017) 1 GauLT 429 : (2017) 1 NEJ 7
High Courts16 Dec 2016Allowed
Naba Ray Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 150
Penal Code, 1860 (IPC) - Section 302
High Courts16 Dec 2016Dismissed
Saibur Rahman Barbhuiyan Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 180
Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 302, Section 447, Section 84
High Courts16 Dec 2016Dismissed
Maziezokho Nisa Vs T.R. Zeliang
Gauhati High Court · (2017) CriLJ 2312 : (2017) 2 GauLR 778 : (2017) 1 GauLT 329 : (2017) 1 NEJ 52
Criminal Procedure Code, 1973 (CrPC) - Section 468Representation of the People Act, 1951 - Section 125A
High Courts16 Dec 2016Dismissed
Union of India Vs Poly Product (M/S)
Gauhati High Court · (2017) 2 GauLR 772 : (2017) 1 GauLT 219 : (2017) 2 NEJ 407
Limitation Act, 1963 - Section 5
High Courts15 Dec 2016Allowed
Sayyed Alam Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 143
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 6(i)(a)Constitution of India, 1950 - Article 226