High Courts13 Dec 2016Disposed Off
Union of India Vs Pompa Chanda
Gauhati High Court · (2016) 5 GauLT 506 : (2017) 2 NEJ 348
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 3 of 46
High Courts09 Dec 2016Dismissed
Sh. Lalrochhunga. Vs State of Mizoram
Gauhati High Court · (2017) CriLJ 900
Arms Act, 1959 - Section 25(IB)(a)Evidence Act, 1872 - Section 45Penal Code, 1860 (IPC) - Section 302
High Courts09 Dec 2016Disposed Off
Sh. Lalrammawia Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 357
Penal Code, 1860 (IPC) - Section 302, Section 376(2)(f)
High Courts09 Dec 2016Dismissed
Sh. H. Lalthanzuala Vs State of Mizoram
Gauhati High Court · (2017) 2 GauLR 609 : (2017) 2 GauLT 138
High Courts09 Dec 2016Disposed Off
Ashok Kumar Das Vs Union of India
Gauhati High Court · (2017) 1 GauLT 133
High Courts09 Dec 2016Dismissed
Lakhi Boro @ Narzary Vs State of Assam
Gauhati High Court · (2017) 171 AIC 714 : (2017) 2 NEJ 383
Penal Code, 1860 (IPC) - Section 302
High Courts08 Dec 2016Partly Allowed
Md. Saijuddin Vs The State of Assam
Gauhati High Court · (2017) 170 AIC 628
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts08 Dec 2016Disposed Off
Sh. Thawngchungbik Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 354
Criminal Procedure Code, 1973 (CrPC) - Section 235(2)
High Courts08 Dec 2016Partly Allowed
Rameswar Lohar Vs State of Assam
Gauhati High Court · (2017) 170 AIC 623 : (2016) 5 GauLT 671 : (2017) 2 NEJ 385
Penal Code, 1860 (IPC) - Section 302
High Courts07 Dec 2016Allowed
Fakhar Uddin (MD) Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 102 : (2016) 5 GauLT 684
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts06 Dec 2016Disposed Off
Pragati Saikia Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 549
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, Section 33
High Courts06 Dec 2016Partly Allowed
Puna Boruah Vs The State of Assam
Gauhati High Court · (2017) 170 AIC 626
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts06 Dec 2016Allowed
Jyotika Gogoi Vs Nupur Kumar Gogoi
Gauhati High Court · (2017) 1 GauLT 8
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2, Order 41 Rule 5, Section 107(2), Section 107(2), Section 107(2), Section 107(2)
High Courts06 Dec 2016Disposed Off
Anita Choudhury (Dr.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 266 : (2016) 5 GauLT 664
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Allowed
Smt. Sangrimawii Vs Lai Autonomous District Council
Gauhati High Court · (2017) AIR(Gauhati) 1 : (2017) 1 GauLT 545
Lai Autonomous District (Village Councils) Act, 2010 - Section 10(1), Section 11(1)
High Courts06 Dec 2016Allowed
Legal Heirs of Nagendra Lal Das Vs Legal Heirs of Baby Rani Chanda
Gauhati High Court · (2017) 1 GauLT 759
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20
High Courts06 Dec 2016Dismissed
Pratibha Pujari Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 107
Assam Secretariat Subordinate Service Rules, 1963 - Rule 10, Rule 20, Rule 7, Rule 8
High Courts02 Dec 2016Disposed Off
National Insurance Co. Ltd. Vs Suwala Dutta Saikia
Gauhati High Court · (2017) 2 GauLR 301 : (2017) 2 GauLT 39 : (2017) 2 TAC 880
Motor Vehicles Act, 1988 - Section 168
High Courts02 Dec 2016Disposed Off
Pradip Dutta Vs Airport''s Authority of India
Gauhati High Court · (2017) 1 GauLT 562
Constitution of India, 1950 - Article 226
High Courts02 Dec 2016Disposed Off
Sh. Samsul Haque Laskar Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 653
Penal Code, 1860 (IPC) - Section 307, Section 324