High Courts01 Dec 2016Dismissed
Syed Sajidul Rehman Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 177
Constitution of India, 1950 - Article 12
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 4 of 46
High Courts30 Nov 2016Dismissed
Mukti Nath Singh Vs Union of India
Gauhati High Court · (2017) 1 GauLT 102
Central Industrial Security Force Rules, 2001 - Rule 54
High Courts30 Nov 2016Dismissed
Sh. Lalbiaksanga Vs State of Mizoram
Gauhati High Court · (2017) 2 GauLR 53 : (2017) 1 GauLT 37
Penal Code, 1860 (IPC) - Section 376
High Courts30 Nov 2016Disposed Off
Sh. B. Jinchunga Vs State of Mizoram
Gauhati High Court · (2017) 2 GauLT 259
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Disposed Off
Sh. Joseph Lalchhuanawma Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 494
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Disposed Off
M/s. Shiv Shakti Flour Mills (P) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2017) 291 CurTR 221 : (2017) 2 GauLR 269 : (2017) 390 ITR 346
Income Tax Act, 1961 - Section 4
High Courts29 Nov 2016Allowed
Jayawati Doley Vs Biswajit Pegu
Gauhati High Court · (2016) 5 GauLT 628
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts29 Nov 2016Disposed Off
Sh. P.C. Lalthlamuana Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 496
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Disposed Off
Sri Keshab Chandra Bardoloi Vs The State of Assam
Gauhati High Court · (2017) 2 GauLT 328
Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 - Rule 21
High Courts29 Nov 2016Allowed
Er. Alemtoshi imsong Vs State of Nagaland
Gauhati High Court · (2017) 1 GauLT 343
High Courts28 Nov 2016Allowed
Sri Debabrata Shee Vs Government of Assam
Gauhati High Court · (2016) 6 GauLJ 701 : (2017) 1 GauLR 765 : (2016) 5 GauLT 230 : (2016) 5 NEJ 603
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Allowed
Md. Asraful Ali @ Asraf Ali Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 681
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts28 Nov 2016Dismissed
A. U. W. S. and Sewerage Board Vs Subash Paul
Gauhati High Court · (2017) 1 GauLT 179
High Courts28 Nov 2016Dismissed
Lily Borah Vs Robindra Nath Sharma
Gauhati High Court · (2017) 1 GauLT 53
Evidence Act, 1872 - Section 67
High Courts28 Nov 2016Disposed Off
Jakir Hussain Borbhuyan Vs Samsun Nahar Begum
Gauhati High Court · (2017) 1 GauLT 766
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 96
High Courts25 Nov 2016Disposed Off
Nilakshya Sarma Vs State of Assam
Gauhati High Court · (2016) 5 NEJ 473
High Courts25 Nov 2016Disposed Off
Akram Hussain (MD) Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 593
Assam Panchayat Act, 1994 - Section 15 (1)Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Dismissed
Sri Pinaki Dasgupta Vs Shri Debasish Sarkar
Gauhati High Court · (2017) 2 GauLR 199 : (2016) 5 NEJ 595
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Nov 2016Allowed
Sri Sarat Das Vs State of Assam
Gauhati High Court · (2016) 5 NEJ 469
Arms Act, 1959 - Section 25(1)(a)
High Courts25 Nov 2016Dismissed
Sh. Anil Tudu Vs State of Mizoram
Gauhati High Court · (2017) 2 GauLR 42 : (2017) 1 GauLT 22
Penal Code, 1860 (IPC) - Section 376(2)(f)