High Courts15 Dec 2016Disposed Off
Shri Hemanta Bijoy Chaliha Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 532 : (2017) 2 NEJ 242
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 2 of 46
High Courts15 Dec 2016Dismissed
Jamsher Ali Mandal Vs Maksed Ali(MD.)
Gauhati High Court · (2017) AIRCC 1042 : (2017) 1 GauLT 376 : (2017) 2 NEJ 419
Limitation Act, 1963 - Article 58, Article 65
High Courts15 Dec 2016Allowed
Bidyat Dutta Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 159
Railway Property (Unlawful Possession) Act, 1966 - Section 3(a)
High Courts14 Dec 2016Partly Allowed
Manjil Boruah @ Manjil Baruah Vs State of Assam
Gauhati High Court · (2017) 170 AIC 611 : (2016) 5 GauLT 567 : (2017) 2 NEJ 176
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts14 Dec 2016Dismissed
Cruiser Light Vehicle Owner''s Association Vs State of Assam
Gauhati High Court · (2017) 2 GauLT 364
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Allowed
Syed Azimuddin Ahmed Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 674 : (2017) 2 NEJ 163
Penal Code, 1860 (IPC) - Section 302
High Courts14 Dec 2016Dismissed
Kapil Uddin Barbhuiya Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 165
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
Sahidur Rahman Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 528
Constitution of India, 1950 - Article 311(2)
High Courts13 Dec 2016Allowed
National Insurance Company Ltd. Vs Bazrul Haque (MD.)
Gauhati High Court · (2017) 1 GauLT 19
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts13 Dec 2016Dismissed
Nagaland Contractors and Suppliers Union Vs State of Nagaland
Gauhati High Court · (2017) 1 GauLT 448
High Courts13 Dec 2016Dismissed
Dal Pathak Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 771
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Allowed
Sardar Amarjit Singh Vs Assam Board of Revenue
Gauhati High Court · (2017) 1 GauLT 302
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 26 Rule 13, Order 40 Rule 3, Rule 14
High Courts13 Dec 2016Dismissed
Sh. Saimawnga Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 439
Penal Code, 1860 (IPC) - Section 376(2)(i)
High Courts13 Dec 2016Disposed Off
Union of India Vs Girish Chandranath
Gauhati High Court · (2016) 5 GauLT 499
High Courts13 Dec 2016Allowed
Dwipen Ch. Deka @ Dwipen Deka Vs State of Assam
Gauhati High Court · (2017) 170 AIC 620 : (2016) 5 GauLT 571
Penal Code, 1860 (IPC) - Section 302, Section 363
High Courts13 Dec 2016Dismissed
Abdul Khalique Barbhuiya Vs The State of Assam
Gauhati High Court · (2017) 170 AIC 536 : (2017) 2 NEJ 168
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 326
High Courts13 Dec 2016Disposed Off
Samsunnessa Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 548 : (2017) 1 NEJ 1
Assam Panchayat Act, 1994 - Section 129
High Courts13 Dec 2016Partly Allowed
Md. Hazarat Ali Vs The State of Assam
Gauhati High Court · (2017) 170 AIC 615 : (2017) CriLJ 914 : (2017) 2 Crimes 309 : (2017) 2 NEJ 194
Penal Code, 1860 (IPC) - Section 307, Section 323, Section 326, Section 34, Section 457
High Courts13 Dec 2016Dismissed
Indrajit Das Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 76
Penal Code, 1860 (IPC) - Section 302
High Courts13 Dec 2016Dismissed
Abdul Khalique Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 517
Assam Panchayat Act, 1994 - Section 15Constitution of India, 1950 - Article 226