High Courts07 Jan 2016Dismissed
Nabam Rebia Vs Registrar General Gauhati High Court and Others
Gauhati High Court · (2016) 4 GauLJ 119 : (2016) 2 GauLT 856
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 46 of 46
High Courts07 Jan 2016Allowed
Hitendra Chandra Chakraborty Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 602 : (2016) 4 GauLR 558 : (2016) 2 GauLT 650
Prevention of Corruption Act, 1988 — Section 7
High Courts06 Jan 2016Dismissed
Tamijan Bibi Vs Abdur Rahman (MD.) and others
Gauhati High Court · (2016) 3 GauLJ 161 : (2016) 2 GauLT 537
Assam Land and Revenue Regulation, 1886 — Section 9Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Jan 2016Dismissed
Saheda Khatun Vs The Union of India and Others
Gauhati High Court · (2016) 01 GAU CK 0062
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 76Foreigners Act, 1946 - Section 9
High Courts06 Jan 2016Dismissed
Muncher Ali Vs The Union of India and Others
Gauhati High Court · (2016) 3 GauLJ 320 : (2016) 2 GauLT 986 : (2016) 2 NEJ 631
Constitution of India, 1950 - Article 226
High Courts06 Jan 2016Disposed Off
Jalaluddin and Ors Vs Union Of India and Ors
Gauhati High Court · (2016) 3 GauLJ 304 : (2016) 2 GauLT 991
Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 9
High Courts06 Jan 2016Allowed
Oriental Insurance Co. Ltd. Vs Md. Gulbahar Hussain
Gauhati High Court · (2016) 2 AnWR 278
High Courts05 Jan 2016Allowed
Ranjit Kr. Bhattacharjee Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 376 : (2016) 4 GauLR 313 : (2016) 2 GauLT 612
Penal Code, 1860 (IPC) — Section 354
High Courts05 Jan 2016Allowed
Athena Demwe Power Limited Vs Laideo Tayan and Others
Gauhati High Court · (2016) 159 AIC 685 : (2016) 4 GauLJ 40 : (2016) 3 GauLR 24 : (2016) 1 GauLT 602 : (2016) 1 GLD 207
Land Acquisition Act, 1894 - Section 11, Section 24(1)(b), Section 4, Section 4(1), Section 6(1), Section 7, Section 8Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, Sec
High Courts05 Jan 2016Disposed off
Assam Public Works and Others Vs The State of Assam and Others
Gauhati High Court · (2016) 2 GauLJ 1 : (2016) 3 GauLR 108 : (2016) 1 GauLT 226 : (2016) 1 GLD 704 : (2016) 2 NEJ 44
Assam Panchayat Act, 1994 - Section 4Constitution of India, 1950 - Article 14, Article 226, Article 39(b)
High Courts04 Jan 2016Dismissed
Md. Alauddin and Others Vs Farida Begum
Gauhati High Court · (2016) 01 GAU CK 0055
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27 (b)Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts04 Jan 2016Allowed
Sri Bikash Saha Vs State of Assam
Gauhati High Court · (2016) 1 Crimes 582 : (2016) 4 GauLJ 29 : (2016) 2 GauLT 123 : (2016) 2 NEJ 74
Assam Homoeopathic Medicine Act, 1955 — Section 14Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 420
High Courts04 Jan 2016Allowed
Bijoy Das Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 417 : (2016) 2 GauLT 621
Penal Code, 1860 (IPC) — Section 302