High Courts19 Jan 2016Disposed Off
Assam Diploma Engineers Service Vs The State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 70 : (2016) 3 GauLR 102 : (2016) 4 GauLT 1056 : (2016) 5 NEJ 543
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 45 of 46
High Courts19 Jan 2016Dismissed
Md. Abdul Seikh and Others Vs The Union of India and Others
Gauhati High Court · (2016) 160 AIC 634 : (2016) 2 GauLJ 548 : (2016) 2 GauLR 493 : (2016) 1 GauLT 684 : (2016) 2 NEJ 617
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
High Courts19 Jan 2016Allowed
Goto Ete and Others Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2016) 3 GauLJ 345 : (2016) 2 GauLR 652 : (2016) 1 GauLT 550 : (2016) 3 NEJ 619
Constitution of India, 1950 - Article 14, Article 16
High Courts19 Jan 2016Allowed
Pub Goalpara Fishery Co-Operative Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2016) 2 GauLJ 237 : (2016) 2 GauLR 446 : (2016) 1 GauLT 489 : (2017) 2 NEJ 283
Assam Co-operative Societies Act, 1949 - Section 15(3)
High Courts19 Jan 2016Disposed Off
Tilak Hazarika Vs Jagat Narayan Yadav
Gauhati High Court · (2016) 2 GauLJ 594 : (2016) 2 GauLR 442 : (2016) 5 GauLT 610
Penal Code, 1860 (IPC) — Section 34, 500, 501Press and Registration of Books Act, 1867 — Section 1(i), 7
High Courts19 Jan 2016Dismissed
Rokolhou Angami Vs The State of Nagaland and Others
Gauhati High Court · (2016) 2 GauLJ 360 : (2016) 2 GauLR 504 : (2016) 1 GauLT 769 : (2017) 2 NEJ 312
Constitution of India, 1950 - Article 226
High Courts19 Jan 2016Dismissed
Sree Kamakhya Tea Co. Pvt. Ltd. and others Vs Union of India and ors.
Gauhati High Court · (2016) 2 GauLJ 402 : (2016) 2 GauLR 373 : (2016) 1 GauLT 748
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18
High Courts18 Jan 2016Dismissed
Mahadev Panging and Others Vs The State of Assam and Others
Gauhati High Court · (2016) 2 GauLJ 303 : (2016) 2 GauLR 831 : (2016) 2 GauLT 1109 : (2016) 3 NEJ 466
High Courts13 Jan 2016Disposed Off
Pema Khandu and Others Vs Nabam Rebia and Others
Gauhati High Court · (2016) 3 GauLJ 425 : (2016) 2 GauLR 555 : (2016) 2 GauLT 378 : (2016) 1 GLD 220
Constitution of India, 1950 - Article 102, Article 103, Article 123, Article 136, Article 142, Article 143, Article 144, Article 144(6), Article 153(3), Article 154, Article 154(1), Article 156, Article 159, Article 161, Article 162, Article 163, Arti
High Courts12 Jan 2016Dismissed
Wanglam Sawin and Others Vs The Speaker, Arunachal Pradesh Legislative Assembly and Others
Gauhati High Court · (2016) AIR(Gauhati) 43 : (2016) 2 GauLJ 663 : (2016) 2 GauLR 478 : (2016) 1 GauLT 616 : (2016) 1 GLD 717 : (2016) 2 NEJ 60 : (2016) 5 RCRCivil 817
Constitution of India, 1950 - Article 19(3)(b), Article 190, Article 190(3), Article 190(3)(b), Article 191, Article 226Evidence Act, 1872 - Section 114(e)
High Courts08 Jan 2016Allowed
Basanti Dutta and another Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 103 : (2016) 4 GauLR 633 : (2016) 2 GauLT 520
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Jan 2016Partly Allowed
Sri Monmohan Mandal Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 777 : (2016) 3 NEJ 475
Penal Code, 1860 (IPC) - Section 302
High Courts08 Jan 2016Dismissed
Rani Singha and Others Vs Madhu Sudan Koiri and Others
Gauhati High Court · (2016) AIR(Gauhati) 36 : (2016) 2 GauLJ 350 : (2016) 2 GauLR 769 : (2016) 1 GLD 213
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), Order 21 Rule 21, Section 54
High Courts08 Jan 2016Allowed
Ozone Pharmaceuticals Ltd. Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 371
Assam Entry Tax Act, 2008 - Section 8Assam Value Added Tax Act, 2003 - Section 37
High Courts07 Jan 2016Disposed Off
Shyamal Sarmah Vs Ramen Sarmah
Gauhati High Court · (2017) 1 GauLT 61
Limitation Act, 1963 - Article 54
High Courts07 Jan 2016Disposed Off
Tarun Ch. Kalita S/o Lt. Hara Kanta Kalita Vill-Nagaon, P.O. Hatimara Dist. Darrang, Assam Vs The State of Assam and 3 Ors rep. by The Commissioner and Secretary, Health & Family Welfare (A) Department, Dispur, Guwahati-06
Gauhati High Court · (2016) 3 GauLJ 113 : (2016) 3 GauLR 394
Constitution of India, 1950 — Article 226
High Courts07 Jan 2016Dismissed
Rita Smith Vs Pauline Mazumdar
Gauhati High Court · (2016) 5 NEJ 459
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24
High Courts07 Jan 2016Allowed
Dhira Devi Vs Jamaluddin Khan and Others
Gauhati High Court · (2016) 159 AIC 668 : (2016) 2 GauLJ 96 : (2016) 2 GauLR 468 : (2016) 1 GauLT 416 : (2016) 1 GLD 726 : (2016) 2 NEJ 34
Constitution of India, 1950 - Article 124Criminal Procedure Code, 1973 (CrPC) - Section 24, Section 24(4), Section 24(5)
High Courts07 Jan 2016Dismissed
Sibu @ Hamejuddin Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 513 : (2016) 2 GauLT 632
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 2016Allowed
Malati Das Vs State of Assam and other
Gauhati High Court · (2016) 3 GauLJ 25 : (2016) 3 GauLR 407 : (2016) 2 GauLT 717
Constitution of India, 1950 — Article 21Delhi Special Police Establishment Act, 1946 — Section 6