High Courts22 Jan 2016Disposed Off

Ramesh Das Vs State of Assam

Gauhati High Court · (2016) 3 DMC 135 : (2016) 4 GauLJ 7 : (2016) 4 GauLR 374 : (2016) 2 GauLT 119 : (2016) 3 NEJ 172

Penal Code, 1860 (IPC) — Section 306
High Courts22 Jan 2016Dismissed

Jhanwar Lal Patwa Vs Uday Narayan Goswami and Others

Gauhati High Court · (2016) 160 AIC 601 : (2016) 3 GauLJ 720 : (2016) 2 GauLR 780 : (2016) 2 GauLT 464 : (2016) 3 NEJ 13

Assam Urban Areas Rent Control Act, 1972 - Section 5, Section 5 (1), Section 5 (4), Section 5(1)(e), Section 5(2)Civil Procedure Code, 1908 (CPC) - Section 115Transfer of Property Act, 1882 - Section 109