High Courts11 Feb 2016Allowed
Nabam Protima Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 3 GauLT 582
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 42 of 46
High Courts10 Feb 2016Dismissed
Lalchhuanawmi Vs State Bank of India and others
Gauhati High Court · (2016) 3 GauLJ 705 : (2016) 3 GauLR 724 : (2016) 2 GauLT 681
Constitution of India, 1950 — Article 226
High Courts10 Feb 2016Disposed Off
Biju Harijan Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 382 : (2016) 6 GauLR 512
Penal Code, 1860 (IPC) - Section 34, Section 363
High Courts10 Feb 2016Dismissed
Habibur Rahman and others Vs State of Assam and another
Gauhati High Court · (2016) 3 GauLJ 282 : (2016) 2 GauLT 591
Penal Code, 1860 (IPC) — Section 34, 365
High Courts10 Feb 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Shitamai Saikia and another
Gauhati High Court · (2016) 3 GauLJ 624 : (2016) 2 GauLT 653
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Feb 2016Disposed Off
Lalzarliana Vs Lalfakawmi
Gauhati High Court · (2016) 3 GauLJ 664 : (2016) 2 GauLT 890
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Feb 2016Disposed Off
New India Assurance Co. Ltd. Vs Smt. Lalthankimi
Gauhati High Court · (2016) 3 ACC 134 : (2016) 3 CivilLJ 705 : (2016) 2 TAC 692 : (2016) 3 TAC 719
High Courts08 Feb 2016Disposed off
Alema Khatun and Anr. Vs Tata Motor Finance Ltd.
Gauhati High Court · (2016) AIR(Gauhati) 64 : (2016) 2 GauLJ 533 : (2016) 2 GauLR 536 : (2016) 4 GauLT 434 : (2016) 5 RAJ 670
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 7, Order 21 Rule 8
High Courts08 Feb 2016Dismissed
Kohinur Dewan Vs State of Assam and Ors.
Gauhati High Court · (2016) 2 GauLJ 444 : (2016) 2 GauLR 690 : (2016) 2 GauLT 569 : (2016) 5 NEJ 400
Assam Panchayat Act, 1994 — Section 15(2)
High Courts08 Feb 2016Dismissed
Prasanna Kumar Sarma Vs The Government of Assam and Others
Gauhati High Court · (2016) 2 GauLJ 509 : (2016) 2 GauLR 637 : (2016) 2 GauLT 565 : (2016) 5 NEJ 408
Constitution of India, 1950 - Article 226Pharmacy Act, 1948 - Section 26, Section 26 (a), Section 26(a)
High Courts05 Feb 2016Disposed off
Oriental Insurance Co. Ltd. Vs Rafiqul Islam and another.
Gauhati High Court · (2017) AAC 886 : (2016) 2 AnWR 293 : (2016) 2 CLR 492
Employees Compensation Act, 1923 — Section 30
High Courts04 Feb 2016Disposed Off
Debendra Nath Sarma Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 343 : (2016) 3 GauLT 162
High Courts04 Feb 2016Dismissed
Praneswar Das Vs Malati Das
Gauhati High Court · (2016) AIR(Gauhati) 52 : (2016) 4 CivilLJ 253 : (2016) 4 GauLJ 148 : (2016) 4 GauLR 221 : (2016) 2 NEJ 588
Hindu Adoptions and Maintenance Act, 1956 - Section 10, Section 10(iv), Section 11, Section 11(vi), Section 15(1)(b), Section 6, Section 7, Section 9Transfer of Property Act, 1882 - Section 122, Section 123
High Courts04 Feb 2016Allowed
Constable No. 994750037 Sri Dhanjit Kalita Vs Union of India and Ors.
Gauhati High Court · (2016) 4 GauLJ 336 : (2016) 4 GauLR 232
High Courts03 Feb 2016Allowed
Bhaben Kakoti Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 99 : (2016) 3 GauLR 401 : (2016) 2 GauLT 500
Constitution of India, 1950 — Article 226
High Courts03 Feb 2016Disposed Off
Bordubi Engineering Works Vs Union of India and Others
Gauhati High Court · (2016) 287 CurTR 460 : (2016) 2 GauLJ 481 : (2016) 2 GauLR 643
Central Excises and Salt Act, 1944 - Section 11-(A)(1), Section 11-AFinance Act, 1994 - Section 73(1), Section 73-(A)(1), Section 78
High Courts03 Feb 2016Disposed Off
The Assam Company India Limited Vs The State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 568 : (2016) 2 GauLT 645 : (2016) 5 NEJ 377
Assam Agricultural Income Tax Act, 1939 - Section 24, Section 39, Section 39AConstitution of India, 1950 - Article 226
High Courts02 Feb 2016Allowed
Subodh Chandra Saha Vs Punjab National Bank and Others
Gauhati High Court · (2016) 3 GauLJ 238 : (2016) 4 GauLR 662 : (2016) 3 GauLR 744 : (2016) 2 GauLT 950 : (2016) 3 NEJ 205
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts02 Feb 2016Dismissed
Priyanka Apartment Space Owners Association Vs Priyanka Estates International Private Limited
Gauhati High Court · (2016) 160 AIC 619 : (2016) AIRCC 1105
Electricity Act, 2003 — Section 43
High Courts02 Feb 2016Allowed
Diganta Deka Vs Upama Deka
Gauhati High Court · (2016) 3 DMC 17 : (2016) 2 GauLT 782
Hindu Marriage Act, 1955 — Section 13(1)(ia)