High Courts23 Dec 2011
Junali Gogoi Vs Girin Buragohain
Gauhati High Court · (2012) 2 GLR 627
Penal Code, 1860 — Section 494Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 1 of 49
High Courts23 Dec 2011
Humayun Kabir Vs Sri Monoranjan Das and Another
Gauhati High Court · (2012) 1 GLD 646 : (2012) 4 TAC 198
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 136, 227Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts23 Dec 2011
Shri Sevi Tao Vs The State of Nagaland
Gauhati High Court · (2012) 3 GLD 222
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 172, 439, 482, 483Penal Code, 1860 (IPC) — Section 364(A)
High Courts23 Dec 2011Allowed
M/s. Parghat Kaibarta Min Silpa Samabai Samity Ltd. Vs State of Assam and others
Gauhati High Court · (2012) 2 GLD 244
High Courts22 Dec 2011
Manas Mukherjee Vs State of Tripura and Anr.
Gauhati High Court · (2012) 4 GLR 671
High Courts22 Dec 2011
State of Assam Vs Kailash Talukdar & Ors.
Gauhati High Court · (2012) 4 GLT 80
Criminal Procedure Code, 1973 — Section 378Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts22 Dec 2011
Bipin Uria Vs State of Assam
Gauhati High Court · (2012) 1 GLT 371
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts22 Dec 2011
Jalilur Rahman Vs State of Assam
Gauhati High Court · (2012) 1 GLT 238
Criminal Procedure Code, 1973 — Section 357ACriminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 — Section 302, 304
High Courts22 Dec 2011
Sri Parimal Ch. Saha and Others Vs Smt Snehalata Saha and Others
Gauhati High Court · (2012) 1 GLD 510
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Dec 2011Allowed
Dr. Md. Jahanhir Alom Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 865
High Courts22 Dec 2011
Shri Dipak Chakraborty and others Vs Union of India and another
Gauhati High Court · (2012) 2 GLD 520
Constitution of India, 1950 — Article 11, 12, 16
High Courts21 Dec 2011Allowed
Shri Milan Debbarma and Others Vs Smt Biswakanya Debbarma (Chetri) and Another
Gauhati High Court · (2013) ACJ 1411 : (2012) 1 GLD 654
Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 149(7), 158(6)
High Courts21 Dec 2011Allowed
Assam State Transport Corporation Vs Oil and Natural Gas Corporation Ltd.
Gauhati High Court · (2013) 57 VST 549
High Courts21 Dec 2011Dismissed
Shri Sudhangshu Sen @ Kebal Sen Vs Shri Nandalal Deb Barma and another
Gauhati High Court · (2012) 1 GLD 662
Motor Vehicles Act, 1988 — Section 166
High Courts21 Dec 2011Dismissed
Larsen and Toubro Ltd. Vs State of Assam and Others
Gauhati High Court · (2013) 60 VST 554
Assam Value Added Tax Act, 2003 — Section 11, 40, 69, 69(2)Constitution of India, 1950 — Article 14, 226, 366(29A)
High Courts20 Dec 2011
Delhi Public School Guardian''s Association and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2012) 4 GLR 499
Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 — Section 2(g), 2(g)
High Courts20 Dec 2011
Jamal Uddin Ahmed & Ors. Vs State of Assam & Ors.
Gauhati High Court · (2012) 1 GLT 1
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 24(2)(v), 24(2)(v)
High Courts20 Dec 2011
Delhi Public School Guardians Association & Ors. Vs State of Assam & Ors.
Gauhati High Court · (2012) 1 GLT 299
Constitution of India, 1950 — Article 226, 226
High Courts20 Dec 2011Allowed
Shri Bidhi Chand Dhiman Vs Central Bureau of Investigation (CBI)
Gauhati High Court · (2012) 2 GLD 249
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 120B