High Courts09 Dec 2011Allowed

Md. Farid Khan Vs State of Tripura

Gauhati High Court · (2012) 1 GLD 342

Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 145, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 34, 489A, 489B, 489C
High Courts07 Dec 2011Allowed

Dr. Ruby Jose Vs Pradip Chandra Trivedi

Gauhati High Court · (2012) 1 GLD 691

Constitution of India, 1950 — Article 21, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 202, 482Penal Code, 1860 (IPC) — Section 304A, 336