High Courts20 Dec 2011Dismissed
Sri Nirendra Mohan Goswami Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 856
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 2 of 49
High Courts19 Dec 2011
Sri Sidheswar Koch, Sri Bitupan Deka, Sri Mintu Bora and Sri Anup Jyoti Sarma Vs The State of Assam
Gauhati High Court · (2011) 12 GAU CK 0031
Constitution of India, 1950 — Article 226
High Courts19 Dec 2011
Ismail Sheikh Vs State of Assam
Gauhati High Court · (2012) 4 GLR 919 : (2012) 1 GLT 368
Penal Code, 1860 — Section 304, 323Penal Code, 1860 (IPC) — Section 304, 323
High Courts19 Dec 2011
Chandra Mohan Roy & Ors. Vs Premananda Roy
Gauhati High Court · (2012) 2 GLT 92
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Dec 2011Allowed
Namsai Lamps Ltd. Vs Union of India and Others
Gauhati High Court · (2012) 5 GLT 836
Constitution of India, 1950 — Article 226
High Courts17 Dec 2011
Ali Mohammad Zahid Alshid Vs Musstt. Babita Khatun
Gauhati High Court · (2012) 1 GLD 537
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(1), 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2, 3, 3(1), 3(2), 4
High Courts17 Dec 2011
Moin Uddin Laskar Vs State of Assam and ors.
Gauhati High Court · (2012) 3 GLR 365 : (2012) 3 GLT 684
Representation of the People Act, 1951 — Section 36, 36
High Courts17 Dec 2011
Sri Paban Manta Vs Mr. L. Phangcho
Gauhati High Court · (2012) 2 GLD 228
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12
High Courts16 Dec 2011Dismissed
Smt. Mira Rani Goala Vs Union of India and Others
Gauhati High Court · (2012) 1 GLD 835
Constitution of India, 1950 — Article 226
High Courts16 Dec 2011Allowed
The State of Assam Vs Sri Atul Hazarika, Sri Debendra Nath Mahanta, Md. Mamat Ali and Sri Indra Mohan Sharma
Gauhati High Court · (2011) 12 GAU CK 0069
Constitution of India, 1950 — Article 14, 16
High Courts16 Dec 2011Dismissed
Smt. Tilottama Hazarika Vs The State of Assam and Others
Gauhati High Court · (2011) 12 GAU CK 0068
Assam Judicial Magistrate Establishment (Ministerial) Services, 1987 — Rule 12
High Courts16 Dec 2011Dismissed
Shri Abhijit Chakraborty Vs The State of Assam
Gauhati High Court · (2011) 12 GAU CK 0067
Penal Code, 1860 (IPC) — Section 419, 420, 468
High Courts16 Dec 2011Allowed
North Eastern Electric Power Corporation Employees Provident Fund Trust Vs Union of India and Others
Gauhati High Court · (2013) 256 CTR 308 : (2012) 1 GLD 594 : (2012) 348 ITR 584
Income Tax Act, 1961 — Section 10(25), 119, 119(2), 139, 139(1)
High Courts16 Dec 2011
State of Tripura& Ors. Vs Mahanda Paul
Gauhati High Court · (2013) 2 GLR 744 : (2012) 4 GLT 8
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Dec 2011Dismissed
Smt. Jyoti Vaswani Vs State of Assam and another Smt Jyoti Vaswani Vs Smti. Reshma Vaswani
Gauhati High Court · (2012) 1 GLD 431
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(4), Order 7 Rule 11
High Courts16 Dec 2011Allowed
Robert Zomawia Street Vs Union of India and Others
Gauhati High Court · (2012) 1 GLD 583
Cantonments (House Accommodation) Act, 1923 — Section 10, 7Cantonments Land Administration Rules, 1937 — Rule 6, 9(5)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Dec 2011
Sri Ketaki Deb Vs Sri Kanai Chandra Deb and The United India Insurance Company Limited
Gauhati High Court · (2011) 12 GAU CK 0066
High Courts15 Dec 2011Allowed
State of Tripura and Others Vs Jiban Chandra Chakraborty and Another
Gauhati High Court · AIR 2012 Guw 49
High Courts15 Dec 2011
Abhoy Chandra Kakati Vs Indira Kakati
Gauhati High Court · (2012) 1 GLT 732
Criminal Procedure Code, 1973 — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Dec 2011Allowed
Sri. Nabin Gogoi and another Vs State of Assam
Gauhati High Court · (2012) 2 GLD 257
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 360Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34