High Courts06 Jan 2011
Mustt. Tarafuti Bibi Vs The State of Assam and Others
Gauhati High Court · (2011) 01 GAU CK 0024
Assam Services (Pension) Rules, 1969 — Rule 140, 148, 31
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 49 of 49
High Courts05 Jan 2011Dismissed
Dr. Talung Tamut Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2011) 4 GLR 703
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Dismissed
Shri Jhirmal Singh Vs The Union of India (UOI)
Gauhati High Court · (2011) 01 GAU CK 0029
Army Act, 1950 — Section 39, 4(1)
High Courts05 Jan 2011
Bimal Saha Vs State of Tripura and Others
Gauhati High Court · (2011) 3 GLR 135
Constitution of India, 1950 — Article 142, 226, 309, 32
High Courts05 Jan 2011
Mori Riba and Others Vs Yomkar Riba and Others
Gauhati High Court · AIR 2011 Guw 181 : (2011) 3 GLT 66
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 124, 5
High Courts04 Jan 2011
State of Arunachal Pradesh Vs Bisalu Tayeng
Gauhati High Court · (2011) CriLJ 1372 : (2011) 2 GLR 771 : (2011) 1 GLT 693
Assam Frontier (Administration of Justice) Act, 1945 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jan 2011
Ms. N.B. Doye and Others Vs Jarkar Gamlin and Others
Gauhati High Court · (2011) 129 FLR 643 : (2011) LLR 643
Constitution of India, 1950 — Article 226
High Courts04 Jan 2011Dismissed
The National Insurance Co. Ltd. Vs Smt. Binapani Das (Roy)
Gauhati High Court · (2011) 4 GLR 137
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jan 2011
James Mitum Boje (Dr.) Vs State of Arunachal Pradesh & Anr.
Gauhati High Court · (2012) 1 GLR 129 : (2011) 1 GLT 447
High Courts04 Jan 2011
Youth Welfare Front and Another Vs State of Manipur and Others
Gauhati High Court · (2011) 2 GLT 263
High Courts04 Jan 2011Allowed
Modan Mohan Bhowmik Vs State of Tripura and Others
Gauhati High Court · (2011) 2 GLR 738 : (2011) 1 GLT 793
Constitution of India, 1950 — Article 14, 21
High Courts04 Jan 2011Dismissed
Redam Jini Vs State of Arunachal Pradesh
Gauhati High Court · (2011) 01 GAU CK 0015
Constitution of India, 1950 — Article 226
High Courts04 Jan 2011Allowed
Shri Bulbul Das and Others Vs The North Eastern Hill University and Others
Gauhati High Court · (2011) 01 GAU CK 0014
High Courts04 Jan 2011Dismissed
Md. Ali Newaz Vs The State of Assam and Mustt. Hazira Khatun
Gauhati High Court · (2011) CriLJ 1380 : (2011) 2 GLR 462 : (2011) 1 GLT 672
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 311, 313, 401, 540Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 376, 447
High Courts01 Jan 2011
Ngurangkaha Vs State of Arunachal Pradesh & Ors.
Gauhati High Court · (2011) 2 GLT 403
Constitution of India, 1950 — Article 226, 226