High Courts21 Dec 1990
Narattam Das Vs MD.Masadar Ali Barbhuiya
Gauhati High Court · (1991) 1 GLJ 113 : (1991) 1 GLR 197
Evidence Act, 1872 — Section 74(2), 74(2), 77, 77
COURT ARCHIVE
Gauhati High Court judgments, 1990
286 judgments · page 1 of 15
High Courts21 Dec 1990Dismissed
Prafulla Chandra Goswami on his death his legal heirs Smt. Gouri Prova Goswami and Others Vs Natun Ashomia (P) LTD.
Gauhati High Court · (1991) 2 GLR 281
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 4Assam State Acquisition of Lands Belonging to Religious or Charitable Institution of Public Nature Act, 1959 — Section 15, 16, 16(1), 16(3), 2Constitution of India, 1950 — Article 226
High Courts20 Dec 1990
Bhuban Valley Tea Company Vs Kulendra Kumar Kar
Gauhati High Court · (1991) 2 GLJ 415
Assam Plantation Labour Rules, 1956 — Rule 66(1)(iii), 66(1)(iii)
High Courts20 Dec 1990
Roop Singh Sandhu Vs Union of India
Gauhati High Court · (1991) 1 GLJ 30 : (1991) 1 GLR 151
Constitution of India, 1950 — Article 226, 226
High Courts19 Dec 1990
Akhilesh Chandra Balo Vs Prova Das Roy
Gauhati High Court · (1991) 1 GLJ 52
Civil Procedure Code, 1908 — Order 38 Rule 5, Order 38 Rule 6, Order 40 Rule 1, 151Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, Order 40 Rule 1, 151
High Courts18 Dec 1990
On The Death of Appellant No.1 Mahendra Nath Dutta, His Heirs Smti Sumala Dutta & Ors. Vs Mohan Chandra Bora and Others
Gauhati High Court · (1993) GLR 197 Supp
High Courts18 Dec 1990
On the Death of Appellant No.1, Mahendra Nath Dutta, His Legal Heirs Smti Sum Ala Dutta Vs Mohan Chandra Bora
Gauhati High Court · (1991) 2 GLJ 80
Limitation Act, 1963 — Article 65, 65
High Courts18 Dec 1990Allowed
Dulal Chandra Baruah and Others Vs The Union of India (UOI)
Gauhati High Court · (1992) CriLJ 3118
Penal Code, 1860 (IPC) — Section 114, 120B, 409, 464, 467Prevention of Corruption Act, 1988 — Section 5(2)
High Courts18 Dec 1990Dismissed
Dhirendra Nath Rajkhowa Vs State of Assam and Others
Gauhati High Court · (1991) 2 GLR 103
High Courts17 Dec 1990
Collector of Barpeta, Assam Vs Labanya Prabha Choudhury
Gauhati High Court · (1991) 2 GLJ 418 : (1991) 1 GLR 165
Civil Procedure Code, 1908 — Section 143Civil Procedure Code, 1908 (CPC) — Section 143
High Courts13 Dec 1990
Ka Lesimai Khongthaw Vs Ka Shing Tariang (On His Death U.Philestone Tariang)
Gauhati High Court · (1991) 1 GLJ 47 : (1992) 1 GLR 215
Civil Procedure Code, 1908 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 381, 381, 387, 387
High Courts12 Dec 1990
Jerlie N.Tariang Vs G.G.Swell
Gauhati High Court · (1991) 1 GLJ 32
Civil Procedure Code, 1908 — Order 7 Rule 11Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 123(4), 123(4)
High Courts12 Dec 1990
State of Assam Vs Sudhangsu Chandra Roy
Gauhati High Court · (1991) 1 GLJ 38
Criminal Procedure Code, 1973 — Section 313Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Rules, 1955 — Rule 44A, 44A
High Courts12 Dec 1990
Om Prakash Bhatta Vs Union of India (UOI) and Others
Gauhati High Court · (1991) 2 GLR 317
Civil Services (Classification, Control and Appeal) Rules — Rule 5, 6, 6A, 7Constitution of India, 1950 — Article 226
High Courts11 Dec 1990
Anita Acharyya Vs Ram Chandra Acharyya
Gauhati High Court · (1991) 1 GLJ 19 : (1991) 1 GLR 250
Succession Act, 1925 — Section 276(2), 276(2)
High Courts10 Dec 1990
Md. Nurul Haque Choudhury and Others Vs Prafulla Kumar Malakar and Others
Gauhati High Court · (1991) 2 GLR 132
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 1
High Courts10 Dec 1990
Mahim Uddin Vs State of Assam
Gauhati High Court · (1991) 1 GLJ 503 : (1991) 1 GLR 199
High Courts10 Dec 1990
Md.Aulad Hussain Vs MD.Shahjahan Ali
Gauhati High Court · (1991) 1 GLJ 110 : (1992) 1 GLR 185
Civil Procedure Code, 1908 — Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3
High Courts07 Dec 1990
Nanua Goala Vs Pravati Barai
Gauhati High Court · (1991) 2 GLJ 392 : (1991) 1 GLR 298
Evidence Act, 1872 — Section 58, 58
High Courts07 Dec 1990Dismissed
Lakheswar Phukan and Others Vs Nandeswar Buragohain
Gauhati High Court · (1991) 2 GLR 99
Limitation Act, 1963 — Article 61Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 60