High Courts16 Dec 2010

Manik Sarkar Vs State of Tripura

Gauhati High Court · (2011) 2 GLR 644 : (2011) 1 GLT 677

Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 391Evidence Act, 1872 — Section 60, 64, 91Penal Code, 1860 (IPC) — Section 302, 498A