COURT ARCHIVE

Gauhati High Court judgments, 2010

873 judgments · page 42 of 44

High Courts29 Jan 2010Dismissed

Sub-Maj (Rm) Rasal Singh Vs Union of India (UOI) and Others

Gauhati High Court · (2011) 1 GLR 351

Central Civil Services (Pension) Rules, 1972 — Rule 48(1)Constitution of India, 1950 — Article 14, 141, 226, 309Fundamental Rules — Rule 56

High Courts29 Jan 2010

Indian Oil Corporation Ltd. and Others Vs Subrata Borah Chowlek

Gauhati High Court · (2010) 3 GLR 312

Limitation Act, 1963 — Section 5

High Courts29 Jan 2010Dismissed

Rasal Singh, Sub-Maj (RM) Vs Union of India (UOI) and Others

Gauhati High Court · (2006) 1 GLT 248 : (2010) 6 SLR 70

Central Civil Services (Pension) Rules, 1972 — Rule 48(1)Constitution of India, 1950 — Article 14, 141, 226, 309

High Courts28 Jan 2010

Safar Ali and Another Vs State of Assam

Gauhati High Court · (2011) 1 GLR 549

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 32, 325

High Courts28 Jan 2010Dismissed

Narayan Roy Vs Smt. Jamuna Dey (Roy)

Gauhati High Court · AIR 2010 Guw 75 : (2011) 1 GLR 444

Family Courts Act, 1984 — Section 13, 14, 19Hindu Marriage Act, 1955 — Section 10, 13, 23, 5

High Courts28 Jan 2010Dismissed

Prabal Kr. Ghosh Vs State of Tripura and Others

Gauhati High Court · (2010) 3 GLR 197

Constitution of India, 1950 — Article 14, 16, 233, 234, 283Tripura Judicial Service Rules, 2003 — Rule 7

High Courts28 Jan 2010Allowed

Nabajit Das Vs State of Assam and Others

Gauhati High Court · (2011) 40 VST 446

General Clauses Act, 1897 — Section 8

High Courts28 Jan 2010Dismissed

Narjina Parvin Vs State of Assam and Others

Gauhati High Court · (2010) 4 GLR 133

High Courts27 Jan 2010

Om Prakash Khakholia and Others Vs Md. Rafiuddin Ahemd @ Rickbaba

Gauhati High Court · (2010) 3 GLR 906 : (2010) 3 GLT 74

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227

High Courts27 Jan 2010Dismissed

Sri Sadhan Das Vs Sri Mrinal Kanti Datta and Others

Gauhati High Court · (2010) 2 GLD 113 : (2011) 2 GLR 199 : (2010) 3 GLT 58

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 100

High Courts27 Jan 2010Allowed

Bijni Truck Malik Sanstha and Others Vs State of Assam and Others

Gauhati High Court · (2011) 3 GLR 315

Assam Municipal Act, 1956 — Section 3(3), 68, 68(1)Constitution of India, 1950 — Article 244(2), 265

High Courts27 Jan 2010

Silchar Collegiate School and Others Vs Shanta Dutta

Gauhati High Court · (2010) 124 FLR 1062 : (2010) 5 GLR 330

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

High Courts27 Jan 2010Dismissed

Md. Meyar Ali and Others Vs State of Assam

Gauhati High Court · (2010) 3 GLR 244

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326

High Courts27 Jan 2010

Pradip Kr. Banik Vs Manindra Mandal and Others

Gauhati High Court · (2010) 3 GLR 21 : (2010) 1 GLT 715

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts25 Jan 2010

Director, Survey of India and Another Vs Subrata Kumar Sen and Others

Gauhati High Court · (2011) 5 GLR 726 : (2010) 3 GLT 817

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 23Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 1, 2, 226, 3

High Courts25 Jan 2010

Sua Gowala Vs State of Assam

Gauhati High Court · (2010) 3 GLT 1 : (2010) 2 GLT 718

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 34

High Courts25 Jan 2010

Panbari Tea Co. Ltd. and Others Vs Umachand Shermall and Co.

Gauhati High Court · (2010) 3 GLR 28 : (2010) 2 GLT 573

Civil Procedure Code, 1908 (CPC) — Section 21Constitution of India, 1950 — Article 227

High Courts25 Jan 2010

Harimaya Dahal Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 3 GLR 233 : (2010) 2 GLT 168

Constitution of India, 1950 — Article 21, 22(2), 226, 32Penal Code, 1860 (IPC) — Section 302, 326, 34

High Courts25 Jan 2010

Nepal Das and Anr. Vs Aditi Deori and Ors.

Gauhati High Court · (2011) 5 GLR 23 : (2011) 2 GLT 336

Civil Procedure Code Amendment Act, 2002 — Order 6 Rule 2(1), Order 6 Rule 2(1)Civil Procedure Code, 1908 — Order 6 Rule 2(1), Order 7 Rule 14(1), Order 7 Rule 14(2), Order 7 Rule 14(3)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2(1), Order 7 Rule 14(1), Order 7 Rule 14(2), Order 7 Rule 14(3)

High Courts25 Jan 2010

Md. Saukat Ali and Others Vs Musstt. Nekjan Bibi and Others

Gauhati High Court · (2010) 5 GLR 311 : (2010) 2 GLT 820

Evidence Act, 1872 — Section 67, 68Registration Act, 1908 — Section 58