High Courts08 Jan 2010
Shri Uttam Ch. Das Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 869
Constitution of India, 1950 — Article 19, 20, 21, 22Foreigners Act, 1946 — Section 9
COURT ARCHIVE
Gauhati High Court judgments, 2010
873 judgments · page 44 of 44
High Courts08 Jan 2010Dismissed
Munin Mahanta @ Munin Ch. Mahanta Vs Meera Thakuria and Others
Gauhati High Court · (2006) 1 GLT 802
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 103Evidence Act, 1872 — Section 101
High Courts08 Jan 2010Dismissed
Arun Kumar Bakshi Vs Hindustan Paper Corporation and Others
Gauhati High Court · (2010) 4 GLR 127
Conduct, Discipline and Appeal Rules — Rule 4
High Courts08 Jan 2010Allowed
Sardar Jagir Singh Vs Ranjit Baruah
Gauhati High Court · (2010) 3 GLR 586
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts08 Jan 2010Dismissed
Md. Ashraf Ali and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 4 GLR 382 : (2010) 2 GLT 607
Citizenship (Amendment) Act, 1985 — Section 18, 6A(2), 6A(3), 6A(4), 6A(5)Citizenship Act, 1955 — Section 3, 4, 5, 6Constitution of India, 1950 — Article 226
High Courts08 Jan 2010Dismissed
Sri Maran Nama Vs State of Tripura
Gauhati High Court · (2010) CriLJ 1594 : (2010) 3 GLR 160 : (2010) 2 GLT 184
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113B, 21
High Courts08 Jan 2010Dismissed
Power Grid Corporation of India Vs State of Assam and Others
Gauhati High Court · (2010) 4 GLR 375
Land Acquisition Act, 1894 — Section 23, 23(2)Telegraph Act, 1885 — Section 16, 16(3)
High Courts08 Jan 2010Dismissed
Shri Bidyut Buragohain Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLD 862 : (2011) 3 GLR 365 : (2010) 2 GLT 646
High Courts08 Jan 2010
Shri Barun Saha Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLD 881
Constitution of India, 1950 — Article 19, 20, 21, 22
High Courts08 Jan 2010
Rubul Kurmi Vs State of Assam
Gauhati High Court · (2011) 2 GLR 409
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 122, 354, 375, 376, 376(1)
High Courts07 Jan 2010Allowed
Assam State Electricity Board and Others Vs Win Power Marketing (P.) Ltd. and Another
Gauhati High Court · (2011) 3 GLR 356
High Courts06 Jan 2010Allowed
Hispreachering Son Shylla and Others Vs State of Meghalaya and Others
Gauhati High Court · (2010) 4 GLR 395
High Courts05 Jan 2010Allowed
Kh. Ruhini Devi and Md. Ningthem Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLD 511 : (2011) 2 GLT 361
Manipur Municipalities (Election of Councillors) Rules, 1994 — Rule 111, 111(1), 111(4)Manipur Municipalities Act, 1994 — Section 213, 221, 24(2), 24(3), 31(1)