High Courts25 Jan 2010
Biswajit Suraj Malakar Vs State of Assam and Others
Gauhati High Court · (2011) 4 GLR 193
COURT ARCHIVE
Gauhati High Court judgments, 2010
873 judgments · page 43 of 44
High Courts22 Jan 2010Dismissed
Prakash Roadlines Ltd. Vs Rajarshi Motors (P) Ltd.
Gauhati High Court · AIR 2010 Guw 57 : (2010) 3 GLR 317 : (2010) 2 GLT 522 : (2011) 137 TTJ 52
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 19, 2
High Courts22 Jan 2010
Jayanti Deb Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 3 GLR 636 : (2010) 2 GLT 356
Border Security Force Special Relief Fund Rules — Rule 4Constitution of India, 1950 — Article 12, 14, 21, 226
High Courts22 Jan 2010Dismissed
Nagendra Sarmah Vs State of Assam
Gauhati High Court · (2010) 3 GLT 220
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 2010
Alauddin Ali (MD.) Vs State of Assam
Gauhati High Court · (2010) 3 GLT 821
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 375, 376
High Courts21 Jan 2010
Md. Alauddin Ali Vs State of Assam
Gauhati High Court · (2011) 1 GLR 502
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 375, 376
High Courts21 Jan 2010Allowed
Kalyan Kumar Roy and Others Vs Tripura Gramin Bank and Others
Gauhati High Court · (2010) 2 GLD 450 : (2011) 1 GLT 531
Constitution of India, 1950 — Article 142National Bank for Agriculture and Rural Development Act, 1981 — Section 3, 38Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 4.4
High Courts21 Jan 2010Dismissed
Gouranga Das and etc. Vs The State of Tripura
Gauhati High Court · (2010) CriLJ 2125 : (2010) 1 GLT 694
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 145, 157, 159, 32, 62Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts21 Jan 2010
Dipumoni Baruah @ Kon Bhaiti Vs State of Assam
Gauhati High Court · (2010) 3 GLR 61 : (2010) 3 GLT 766
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 324, 325, 326, 34
High Courts21 Jan 2010Allowed
Sri Sajal Sutradhar Vs State of Assam
Gauhati High Court · (2010) 1 GLD 892
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 116, 34, 375, 376
High Courts21 Jan 2010Dismissed
Prabhas Bhowmik @ Prabash Vs State of Assam
Gauhati High Court · (2010) 3 GLR 268
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 2010
Oriental Insurance Co. Ltd. Vs Rodingliani and Another
Gauhati High Court · (2006) 1 GLT 399
Mizoram Motor Vehicles Rules, 1995 — Rule 276Motor Vehicles Act, 1988 — Section 173
High Courts19 Jan 2010Dismissed
Joseph Zairemmawia and Others Vs State of Mizoram and Others
Gauhati High Court · (2006) 1 GLT 985
Constitution of India, 1950 — Article 226, 266
High Courts18 Jan 2010
Md. Saifor Uddin Ahmed Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLD 885
Assam Ministerial District Establishment Service Rules, 1967 — Rule 6
High Courts13 Jan 2010
State of Gujarat Vs Sanjay Kumar Nagindas Shah Vendor and Ors.
Gauhati High Court · (2012) 1 Crimes 340
Criminal Procedure Code, 1973 — Section 378Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1)(2), 16(1)(A)(1)(2)
High Courts12 Jan 2010Dismissed
Arambam Biren Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 3 GLR 440 : (2010) 2 GLT 297
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 25, 26National Security (Second Amendment) Act, 1984 — Section 3
High Courts12 Jan 2010Allowed
Miss Yapi Dolum and Others Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2010) 2 GLD 712 : (2010) 2 GLT 541
Constitution of India, 1950 — Article 309
High Courts12 Jan 2010Allowed
Shri M.K. Sen Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLD 714 : (2010) 2 GLT 397
High Courts12 Jan 2010Allowed
Tarik Talom (Dr.) Vs State of Arunachal Pradesh
Gauhati High Court · (2006) 1 GLT 290
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 323, 366, 380, 427, 452
High Courts08 Jan 2010
Md. Abdul Khalique Vs State of Assam and Others
Gauhati High Court · (2010) 1 GLD 872
Constitution of India, 1950 — Article 19, 20, 21, 22Foreigners Act, 1946 — Section 9