High Courts07 Dec 1978Dismissed
Chandra Kanta Arandhara and Another Vs State of Assam and Others
Gauhati High Court · AIR 1979 Guw 60
Assam Excise Act, 1910 — Section 9
COURT ARCHIVE
Gauhati High Court judgments, 1978
37 judgments · page 1 of 2
High Courts06 Oct 1978
Sonam Tshering Vs State of Sikkim
Gauhati High Court · (1979) CriLJ 1281
Constitution of India, 1950 — Article 31B, 367General Clauses Act, 1897 — Section 3Passports (Entry into India) Act, 1920 — Section 3
High Courts25 Sept 1978Allowed
The Collector Vs Md. Abdul Ali Fakir
Gauhati High Court · AIR 1979 Guw 54
Land Acquisition Act, 1894 — Section 23, 54
High Courts20 Sept 1978Allowed
Nepal Chandra Saha Vs Rebati Mohan Saha and Others
Gauhati High Court · AIR 1978 Guw 1
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts19 Sept 1978Allowed
Kali Charan Raj Bongshi Vs Roheswaripriya Raj Bongshi
Gauhati High Court · AIR 1978 Guw 7
High Courts18 Sept 1978Allowed
The Commissioner of Taxes Vs Golak Nath Kakati and Another
Gauhati High Court · AIR 1978 Guw 10
Civil Procedure Code, 1908 (CPC) — Section 80Specific Relief Act, 1963 — Section 35
High Courts14 Sept 1978Dismissed
Unit Officer, N.P.C.C. Ltd. Vs Madhusudan Deb Barma and Others
Gauhati High Court · AIR 1978 Guw 62
Arbitration Act, 1940 — Section 39
High Courts12 Sept 1978
Rashendra Mohan Dutta Vs S.K. Nanda and Others
Gauhati High Court · AIR 1979 Guw 59
Constitution of India, 1950 — Article 226
High Courts12 Sept 1978Dismissed
Sukhamay Sen Gupta Vs State of Tripura and Others
Gauhati High Court · AIR 1978 Guw 63
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 226
High Courts06 Sept 1978Allowed
Basudeo Nirmal Vs The Assam Board of Revenue and Others
Gauhati High Court · (1980) 45 STC 306
Constitution of India, 1950 — Article 226
High Courts30 Aug 1978Dismissed
Chandreswar Singh Vs State of Assam and Others
Gauhati High Court · (1978) 42 STC 424
Constitution of India, 1950 — Article 226, 301, 304
High Courts21 Aug 1978Dismissed
Union of India (UOI) Vs Mangilal Janakiprasad
Gauhati High Court · AIR 1978 Guw 17
Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 69
High Courts01 Aug 1978
S. Kamayao Vs A.C. Mamatuithei
Gauhati High Court · (1979) CriLJ 118
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts20 Jul 1978Allowed
Md. Saimuddin Sheikh Vs Abejuddin Sheikh
Gauhati High Court · AIR 1978 Guw 14
Evidence Act, 1872 — Section 65, 74, 77
High Courts07 Jul 1978
Commissioner of Income Tax Vs Smt. Chhagni Devi Dhada
Gauhati High Court · (1978) 07 GAU CK 0001
Income Tax Act, 1961 — Section 256(2)
High Courts16 Jun 1978Dismissed
State of Assam and Another Vs Mrs. Banti Barnah and Another
Gauhati High Court · (1978) 06 GAU CK 0002
Assam Re-organisation (Meghalaya) Act, 1969 — Section 3Central Motor Vehicles Rules, 1989 — Regulation 4Fatal Accidents Act, 1855 — Section 2
High Courts16 Jun 1978
Ajit Singh Bothra and Others Vs State of Assam and Another
Gauhati High Court · (1978) CriLJ 1840
Criminal Procedure Code, 1973 (CrPC) — Section 482Industries (Development and Regulation) Act, 1951 — Section 18G, 24, 25
High Courts20 Apr 1978
Kshetra Mohan Sarkar Vs Paran Chandra Mondal
Gauhati High Court · (1978) CriLJ 936
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts20 Apr 1978Dismissed
Promode Das and another Vs Dharmadutta Sarma
Gauhati High Court · AIR 1978 Guw 95
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 11Registration Act, 1908 — Section 17(1)(d), 49Transfer of Property Act, 1882 — Section 107, 111(h), 116
High Courts12 Apr 1978
Thokchom Khoyon Singh Vs Moirangmoyun Bira Singh and Another
Gauhati High Court · (1978) CriLJ 1511
Criminal Procedure Code, 1973 (CrPC) — Section 116, 145, 146